High Courts25 Oct 1929
V. Seemiah Naidu Vs Abdul Wahab Sahib
Madras High Court · 123 Ind. Cas. 809
Criminal Procedure Code, 1898 (CrPC) — Section 250, 428, 476B, 537
JUDGMENT DATABASE
Search 12,31,109 Indian judgments.
12,31,109 judgments in All Courts · page 58,993 of 61,556
High Courts25 Oct 1929
Damodaran alias the Kuthiravattath Nair Avl. Vs The Board of Commissioners for the Hindu Religious Endowments
Madras High Court · AIR 1930 Mad 392 : (1930) ILR (Mad) 266 : (1930) 31 LW 428 : (1930) 58 MLJ 494
Madras Hindu Religious Endowments Act, 1926 — Section 84(2)
High Courts25 Oct 1929
V. Seeniah Naidu Vs Abdul Wahab Sahib
Madras High Court · AIR 1930 Mad 483 : (1930) ILR (Mad) 688 : (1930) 31 LW 524 : (1930) 58 MLJ 414
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts24 Oct 1929Allowed
The National Bank of Upper India, Limited Vs Bansidhar
Bombay High Court · (1930) 32 BOMLR 136
Evidence Act, 1872 — Section 92Limitation Act, 1908 — Section 20Negotiable Instruments Act, 1881 (NI) — Section 28
Privy Council24 Oct 1929
National Bank of Upper India Ltd. Vs Bansidhar and another
Privy Council · (1929) AIR(PC) 297
High Courts24 Oct 1929Allowed
G.I.P. Railway Co. and Others Vs Firm Jugul Kishore Mukat Lal
Allahabad High Court · (1929) 10 AHC CK 0037
High Courts24 Oct 1929Partly Allowed
G.I.P. Ry. Co. and Others Vs Jugul kishore-Mukat Lal
Allahabad High Court · (1929) 10 AHC CK 0016
High Courts24 Oct 1929Allowed
Sheo Balak Ram Vs Mathura Prasad and Another
Allahabad High Court · AIR 1930 All 117 : 122 Ind. Cas. 178
High Courts24 Oct 1929Dismissed
Gyasiram Vs Kishore and Others
Allahabad High Court · AIR 1930 All 165 : 122 Ind. Cas. 185
High Courts24 Oct 1929
Kanhai Ram Vs Musammat Jai Devi and Others
Allahabad High Court · 122 Ind. Cas. 187
High Courts24 Oct 1929
Dost Mahomed Vs V. Browne and Another
Madras High Court · AIR 1930 Mad 354 : (1930) ILR (Mad) 487 : (1930) 31 LW 315 : (1930) 58 MLJ 187
Presidency Towns Insolvency Act, 1909 — Section 11(b)
High Courts24 Oct 1929
Maila Rai Vs Derappa and Others
Madras High Court · AIR 1930 Mad 924 : (1930) 59 MLJ 234
Transfer of Property Act, 1882 — Section 56
High Courts23 Oct 1929Dismissed
Mohammed Shafi and Others Vs Chedu and Others
Allahabad High Court · AIR 1930 All 100
High Courts23 Oct 1929Dismissed
Md. Abdul Rahim Vs Mt. Izzatunnissa Bai
Allahabad High Court · AIR 1930 All 72
High Courts23 Oct 1929Dismissed
Tumman Singh and Others Vs Sheodarshan Singh
Allahabad High Court · (1929) 10 AHC CK 0024
High Courts23 Oct 1929Dismissed
Shib Singh Vs Jograj Singh
Allahabad High Court · (1929) 10 AHC CK 0023
High Courts23 Oct 1929
Jang Bahadur Vs Bhagat Ram-Sheo Prasad
Allahabad High Court · (1929) 10 AHC CK 0009
High Courts23 Oct 1929Allowed
Kali Charan Vs Mohammad Jamil and Others
Allahabad High Court · AIR 1930 All 498 : 122 Ind. Cas. 762
Transfer of Property Act, 1882 — Section 53
High Courts23 Oct 1929
Muhammad Abdul Rahim Khan Vs Musammat Izzat-Un-Nissa Bai
Allahabad High Court · 121 Ind. Cas. 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Oct 1929
Abbas Ali Vs Gulab Rai
Allahabad High Court · AIR 1930 All 520 : 121 Ind. Cas. 818