JUDGMENT DATABASE

Search 12,29,648 Indian judgments.

12,29,648 judgments in All Courts · page 492 of 61,483

Tribunals and Commissions16 Sept 2026Allowed

Sham Lal Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3915

Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 15 and 16SRO-64 of 1994-Rule 4, 8

Tribunals and Commissions16 Sept 2026

Niranjan Kumar & Anr. Vs The General Manager & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3896

Tribunals and Commissions16 Sept 2026

Firdous Ahmad Giri Vs The U.T of J & K & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3894

Administrative Tribunals Act, 1985-Section 19Police Rules-Rule 518, 116(5)

Tribunals and Commissions16 Sept 2026

Shubam Dutta & Ors. Vs UT of J&K through Commissioner cum Secretary to the Govt. Education Department & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3891

Tribunals and Commissions16 Sept 2026

Devi Dass Vs UT Of J&K & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 3890

Tribunals and Commissions16 Sept 2026

K.A.Kunjunni & Ors. Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 3876

Railway Services (Pension) Rules, 1993-Rule 14 (xiv), 24, 31

Tribunals and Commissions16 Sept 2026

Mukhtar Ahmad Khuroo Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3391

Civil Service Regulations, 1964-Article 128

Tribunals and Commissions16 Sept 2026

Ram Naresh Verma Vs The Chief Managing Director, Bharat Sanchar Nigam Ltd. & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3392

Tribunals and Commissions16 Sept 2026

Harihar Vibhuti Pandey Vs U.O.I. & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3393

Tribunals and Commissions16 Sept 2026

Rajesh Vangavolu Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3394

Tribunals and Commissions16 Sept 2026

Shishupal Singh & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3395

High Courts16 Sept 2026

Shri Colonizers and Developers Pvt. Ltd. & Anr. Vs Abha Gupta

Allahabad High Court · 2026 INSC 116

Allahabad High Court Rules, 1952-Chapter VIII Rule 5Arbitration and Conciliation Act, 1996-Section 2(e), 5, 8, 9, 16, 17, 32, 34, 36, 37, 42, 49, 50Code of Civil Procedure, 1908-Section 4, 11, 41, 100, 100-A, 104, 115, Order 21 Rule 90, XXI

High Courts16 Sept 2026

Ramesh Vs State

Allahabad High Court · (2026) 09 AHC CK 3318

IPC-Section 376Cr.P.C.-Section 313

High Courts16 Sept 2026

Sudeep Kumar Sharma Vs State Of Madhya Pradesh & Ors.

Madhya Pradesh High Court · 2024 INSC 332

Constitution of India-Article 226, 14 and 16, 12, 162

Tribunals and Commissions16 Sept 2026

Yogendra Prasad Nigam Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2953

Central Administrative Tribunal Act, 1985-Section 19CCS Rules, 1965-Rule 14Evidence Act

Tribunals and Commissions16 Sept 2026

Pradeep Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3050

Administrative Tribunals Act, 1985-Section 19RTI Act, 2005

Tribunals and Commissions16 Sept 2026

Shiv Saran Ram Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3070

Administrative Tribunal, Act, 1985-Section 19

Tribunals and Commissions16 Sept 2026

Pramod Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3396

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions16 Sept 2026

Pramod Kumar Vs Bharat Sarkar & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3397

High Courts16 Sept 2026

Bal Dev Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2854

Constitution of India-Article 14, 226, 309Central Civil Services (Commutation of Pension) Rules, 1981-Rule 10-A, 13(1), 13(3), 9, 10, 3(1)(m), 8, 26(7), 28(5), 29(1), 29(2)Central Civil Services (Pension) Rules, 1972-Chapter V