High Courts16 Sept 2026
Alfaz Siddique Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2871
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 494 of 61,483
High Courts16 Sept 2026
Asharfi Mukhiya & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 2872
Indian Penal Code-Section 498(A)Cr.P.C.-Section 156(3)
Supreme Court16 Sept 2026Allowed
Hari Dutta Sharma Vs State Of U.P. & Ors.
Supreme Court Of India · 2026 INSC 998
Code of Criminal Procedure, 1973-Section 156(3)Banking Regulation Act, 1949-Section 35-AIndian Contract Act, 1872
High Courts16 Sept 2026
Md. Shamsul Huda @ Md. Samsul Hoda Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2873
Indian Penal Code-Section 304, 323, 324, 325, 341, 504/34
Supreme Court16 Sept 2026Dismissed
K Rashik Vs National Insurance Company Ltd. & Anr.
Supreme Court Of India · 2026 INSC 996
Motor Vehicles Act, 1988-Section 166, 166(1), 166(2), 149(2), 149(7), 158(6), 168(1), 169, 170Code of Civil Procedure, 1908-Section 20, 21, 21(1)Constitution of India-Article 227, 142
Supreme Court16 Sept 2026Allowed
Abdul Rajik Vs The State Of Madhya Pradesh
Supreme Court Of India · 2026 INSC 1001
Narcotics Drugs and Psychotropic Substances Act, 1985-Section 8, 20(b)(ii)(B), 20(b)(ii)(C), 18, 20, 21, 42, 50, 52-A, 2(iii)(a)
Supreme Court16 Sept 2026Dismissed
Sunita Lahu Panchpande Vs The District Collector & Ors.
Supreme Court Of India · 2026 INSC 1002
High Courts16 Sept 2026
United India Insurance Company Limited Vs Manmohan & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2843
High Courts16 Sept 2026
Sonuram & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2874
Code of Criminal Procedure, 1973-Section 374(2), 91, 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B)
High Courts16 Sept 2026
Ajay Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2875
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Sections 34(1)(A), 34(2), 59-A
High Courts16 Sept 2026
Gaurav Shriwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2876
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 115(2), 351(3), 324(4), 109(1), 191(3) and 333
High Courts16 Sept 2026
Thakur Ram Pal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2877
Bhartiya Nagrik Suraksha Sanhita 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 191(2), 191(3), 190 & 238Arms Act, 1959-Sections 25 & 27
High Courts16 Sept 2026
Gaurav Shriwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2878
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 115(2), 351(3), 324(4), 109(1), 191(3), 333
High Courts16 Sept 2026
Maa Mangala Nursing College Raipur (C.G.) Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2879
Indian Nursing Council Act 1947Indian Nursing Council (Minimum Pre-Requisites for Granting Suitability to Nursing Programs) Regulations, 2020
High Courts16 Sept 2026Dismissed
Raj Rishi Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2880
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 64(1), 70(1), 351(2), 115(2), 3(5)
High Courts16 Sept 2026
Neelesh Kumar Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2881
Constitution of India-Article 226
High Courts16 Sept 2026
Ashish Dewangan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2882
High Courts16 Sept 2026
Rudra Dev Kunjam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2883
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 137(2), 87, 64(2)(M)POCSO Act-Sections 4(2), 6
High Courts16 Sept 2026
Kailash Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2884
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 64(2)(M), 351(2), 115(2)POCSO Act-Section 6
High Courts16 Sept 2026
Umesh Kodaku Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2885
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 137(2), 64(2)(m)POCSO Act-Sections 4, 6