High Courts16 Sept 2026
Priyanshu Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2886
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Section 64(2)(M)POCSO Act-Sections 4 and 6
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 495 of 61,483
High Courts16 Sept 2026
Smt. B Rama & Anr. Vs Shiv Lal Gurjar & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2887
Motor Vehicles Act, 1988-Section 173, 166Minimum Wages Act, 1948
High Courts16 Sept 2026
Sonafulo Khadiya & Anr. Vs Chanddeep Mahto & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2888
Motor Vehicles Act, 1988-Section 173
High Courts16 Sept 2026
Surendra Behera Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2889
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Section 74, 75(2), 76, 351(3)POCSO Act-Section 8
High Courts16 Sept 2026
Smt. Amita Izardar & Anr. Vs Surendera Kumar Kurre & Anr.
Chhattisgarh High Court · (2026) 09 CHH CK 2890
Constitution of India-Article 227Code of Civil Procedure-Section 114, Order 1 Rule 10(2)
High Courts16 Sept 2026
Cholamandlam M.S. General Insurance Company Limited Vs Smt. Ramkumari Pandey & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2891
Motor Vehicles Act, 1988-Section 173, 166
High Courts16 Sept 2026
Mamta Chouhan Sharma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2892
High Courts16 Sept 2026Disposed Of
Abdul Saleem Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2700
Constitution of India-Article 226Indian Penal Code-Section 324CPC-Section 151
High Courts16 Sept 2026
Mohammed Abdul Samad Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 09 TEL CK 2703
Constitution of India-Article 226, 14, 21Telangana Municipalities Act, 2019-Section 181(1)CPC-Section 151
Tribunals and Commissions16 Sept 2026
Vivek Batra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2744
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(3), 14(18)CCS (Conduct) Rules, 1964
Tribunals and Commissions16 Sept 2026
Chunni Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2745
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Brijesh Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2746
Railway Services (Pension) Rules, 1993
Tribunals and Commissions16 Sept 2026
Brijesh Kumar Udainia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2747
Railway Services (Pension) Rules, 1993
Tribunals and Commissions16 Sept 2026
Pushpa Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2748
Administrative Tribunals Act, 1985-Section 19CrPC-Section 125Hindu Marriage Act-Section 13
Tribunals and Commissions16 Sept 2026
Mahesh Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026Allowed
Union Bank of India Vs SE Transstadia Pvt Ltd
National Company Law Tribunal · 2026 INSC 166
Insolvency and Bankruptcy Code, 2016-Section 3(12), 4, 5(7), 5(8), 7, 7(3)(b), 7(5), 7(5)(a), Explanation II to Section 7(5), 12A, 14, 14(1), 14(2), 14(2A), 14(3), 15, 16(2), 17, 18, 19, 20, 31(1), 33, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 33(1), 33(3)
Tribunals and Commissions16 Sept 2026Allowed
M/s. Mobligent Media Pvt. Ltd. Vs M/s. SynergyByte Infotainment Pvt. Ltd.
National Company Law Tribunal · (2026) 09 NCLT CK 2684
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(c), 9(5), 9(5)(i), 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 19, 20, 21, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013
Tribunals and Commissions16 Sept 2026
Niranjan Kumar & Anr. Vs The General Manager & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2751
Tribunals and Commissions16 Sept 2026
K.A. Kunjunni & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2752
Railway Services (Pension) Rules, 1993-Rule 14 (xiv), 24, 31
Tribunals and Commissions16 Sept 2026
Chunni Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2511
Administrative Tribunals Act, 1985-Section 19