Tribunals and Commissions16 Sept 2026Disposed Of
Umravati Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5175
Ministry of Personnel, Public Grievances and Pensions Notification dated 20.12.2021-Rule 65
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 491 of 61,483
Tribunals and Commissions16 Sept 2026Disposed Of
S.C. Nageshwaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5143
Administrative Tribunals Act, 1985-Section 19Corps of Electronics and Mechanical Engineers (Industrials) Recruitment Rules, 2006
Tribunals and Commissions16 Sept 2026Dismissed
Jitendra Kumar Garg Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5124
Central Administrative Tribunal Act, 1985-Section 27
Tribunals and Commissions16 Sept 2026Partly Allowed
Kalumuddin Aminuddin Ansari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4836
Administrative Tribunal’s Act, 1985-Section 19Industrial Dispute Act 1947Constitution of India-Articles 14, 16
Tribunals and Commissions16 Sept 2026Disposed Of
Sandeep Dayanand Vs The Chief Postmaster General & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4833
Tribunals and Commissions16 Sept 2026Disposed Of
Jagmohan Vs The Chief Postmaster General & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4832
Tribunals and Commissions16 Sept 2026Disposed Of
Devi Krishan Sharma Vs Secretary, Ministry Of Housing And Urban Affairs & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4695
Tribunals and Commissions16 Sept 2026Disposed Of
Sanjay Gupta Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4692
Tribunals and Commissions16 Sept 2026Partly Allowed
Neelam Kumari & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4684
Central Civil Services (Revised Pay) Rules, 2008-Rule 4 & 7 (1)(A)(0) & (ii), 4 & 7 (1)(A)(i) & (ii), Note 2A below Rule 7, Illustration 4A, 14, Note 2 under Rule 7, Section II Part A of the First Schedule, 10 sub Rule 3Constitution of India-Article 300A
Tribunals and Commissions16 Sept 2026Partly Allowed
Laisy George & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4682
CCS (Revised Pay) Rules, 2008-Rule 7(1)A(i) & (ii), Note 2 under Rule 7, Note 2A below Rule 7, Illustration 4A, 14Constitution of India-Article 300A
Tribunals and Commissions16 Sept 2026Dismissed
Sh. Ashok Kumar & Ors. Vs Ministry Of Railways, Government Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4673
Tribunals and Commissions16 Sept 2026
Alok Awasthi Vs Director, CSIR-National Botanical Research Institute (NBRI)
Central Administrative Tribunal · 2024 INSC 847
Constitution of India-Articles 14, 16CSIR Service Rules, 1994-Rule 10.3.1, 10.3.2, 15
Tribunals and Commissions16 Sept 2026
Shiv Sahai Gupta & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3832
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 15, 16, 19, 21, 38, 39, 39(c), 41Protection of Women from Domestic Violence Act, 2005-Section 30
Tribunals and Commissions16 Sept 2026
Parmendra Kumar Vs Divisional Railway Manager, Kota Division, West Central Railway & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5375
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Nagender Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5372
Administrative Tribunals Act, 1985-Section 19Maternity Benefit Act, 1961
Tribunals and Commissions16 Sept 2026Dismissed
Raj Prakash Saxena Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5371
Administrative Tribunals Act, 1985-Section 19Directorate of Education, Drawing Teacher (Excluding Geometrical and Mechanical Drawing) Recruitment Rules, 2015-Rule 5
Tribunals and Commissions16 Sept 2026
B. M. Narasimha Rao Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5365
Constitution of India-Article 14, 16CCS (CCA) Rules, 1965
Tribunals and Commissions16 Sept 2026
Indrajeet Kumar Nirala Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5358
Tribunals and Commissions16 Sept 2026
Pitamber Vs Commissiner Of Police & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4843
Tribunals and Commissions16 Sept 2026
Sri Govind Ram Hindonia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4209
Administrative Tribunals Act, 1985-Section 19