Tribunals and Commissions16 Sept 2026
M/s Narang Enterprises Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6581
Income Tax Act, 1961-Section 143(3)
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Tribunals and Commissions16 Sept 2026Allowed
Surinder Ahuja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6580
Income Tax Act, 1961-Section 250, 250(2)(a), 250(6)
Tribunals and Commissions16 Sept 2026Dismissed
Gatx India Private Limited Vs Deputy Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6579
Income Tax Act, 1961-Section 250, 154C
Tribunals and Commissions16 Sept 2026
Rajat Alloys Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6578
Income Tax Act, 1961-Section 147, 153C, 153C(1), 153C(3), 143(3), 271(1)(c)Finance Act
Tribunals and Commissions16 Sept 2026Allowed
Ratna Sudhakar Shinde Vs Acit, Central Circle 16
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6577
Income Tax Act, 1961-Section 143(3), 148, Explanation 2 to Section 148, 147, 148B, 132, 142(1), 143(2)
Tribunals and Commissions16 Sept 2026Allowed
RVN Hospitality Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6574
Income-tax Act, 1961-Section 143(3), 36(1)(va), 2(24)(x), 139(1), 270A, 270A(8), 270A(9), 143(1)(a), 250
Tribunals and Commissions16 Sept 2026
Amrendra Kumar ITO Vs Ward- 23(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6573
Income Tax Act, 1961-Section 143(3), 144B, 45(2), 48, 45(5A), 54Transfer of Property Act-Section 53A
Tribunals and Commissions16 Sept 2026Allowed
M/s. Modern IT Solutions (P) Ltd. Vs DCIT, Central Circle 6, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6572
Income-tax Act, 1961-Section 153C, 153C(1), 143(3), 132, 132A, 153A
Tribunals and Commissions16 Sept 2026Allowed
Federal Mogul Powertrain Solutions India Pvt. Ltd. Vs Acit, Circle 7(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6571
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions16 Sept 2026
Income Tax Officer Vs Asteroid Shelters Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6569
Income Tax Act, 1961-Section 250, 148, 68, 50C/43CA, 56(2)(x)
Tribunals and Commissions16 Sept 2026
Sh. Nishant Aggarwal L/H of Late Sh. Narendra Aggarwal Vs DCIT, Central Circle-14, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6568
Income Tax Act, 1961-Section 153C, 143(3), 69A, 153D, 234B, 234C, 132, 153(3), 148Evidence Act, 1872-Section 65B
Tribunals and Commissions16 Sept 2026Allowed
Rama Associates Private Limited earlier as Essel Realty Developers Private Limited Vs Deputy Commissioner Of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6561
Income Tax Act, 1961-Section 250, 144B
Tribunals and Commissions16 Sept 2026Allowed
HRG Engineering Company Vs NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6560
Income Tax Act, 1961-Section 250, 143(3A), 143(3B)
Tribunals and Commissions16 Sept 2026Allowed
Chander Jeet Pathak Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6343
Income Tax Act, 1961-Section 271DA, 269ST, 250, 148, 69A, 292C, 132(4A), 132(5)
Tribunals and Commissions16 Sept 2026Dismissed
M/s Support Services Limited Vs Deputy Commissioner Of Income Tax, Central Circle-16(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6340
Income Tax Act, 1961-Section 143(1), 36(1)(v)(a), 36(1)(iv), 36(1)(va), 2(24)(x), 43B, Explanation 5 to Section 43B, 28, 139(1), 37ESI Act, 1948
Tribunals and Commissions16 Sept 2026Allowed
M/S Kaane Visionary Projects Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6329
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 132, 132A, 115BBE, 68, 271(1)(c), 234BIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions16 Sept 2026Allowed
Oasis Infra Developers Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6328
Income Tax Act, 1961-Section 250, 153C, 143(3), 143(1), 132, 139(1), 69A, 158BC, 158BD, 153C(1)(b), 153A, Explanation 1 of Section 153A
Tribunals and Commissions16 Sept 2026Allowed
Chander Jeet Pathak Vs Deputy Commissioner Of Income Tax, Central Circle-15, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6325
Income Tax Act, 1961-Section 271DA, 269ST, 132, 250, 148, 69A, 292C, 132(4A), 132(4), 132(5)
Tribunals and Commissions16 Sept 2026Partly Allowed
Jeetmal Choraria Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6302
Income Tax Act, 1961-Section 250, 143(3), 127, 142(2A), 131A, 131(1A), 131, 132(4A), 132A, 136, 250(4), 278E, 143(4), 132(4), 132, 132(13)/(14), 132(14), 292C, 158BC, 153A, 37(1), 68, 115BBE, Clause (23FB) of Section 10, 119, 143(2), 133A(3)(iii), 260-AIndian Evidence Act, 1872-Section 65B, 65B(1), 65B(2), 65B(4), 65A, 3, 17, 68, 65(2)Code of Criminal Procedure, 1973-Section 100(4), 100(5)
Tribunals and Commissions16 Sept 2026
Addon Realty Private Limited Vs ITO Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6271
Income Tax Act, 1961-Section 148, 147, 144B, 144B(1)(xxi)(b), 144B(1)(xii)(b), 194A, 40(a)(ia), 69C, 30 to 43D, 28 to 44DA, 139(1)Income Tax Rules, 1962-Rule 127, 46A