Tribunals and Commissions16 Sept 2026
NV Distilleries (UK) Pvt. Ltd. Vs DCIT, CC-31
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6602
Income Tax Act, 1961-Section 143(3), 132, 147, 132(4), 68, 148, 153AIncome Tax Rules 1962-Rule 11UA (2)FEMA
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 488 of 61,482
Tribunals and Commissions16 Sept 2026Dismissed
DCIT, Circle-22(2) Vs Savista Global Solutions Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6601
Income Tax Act, 1961-Section 143(3), 50B, 50B(3), 48, 49, 288, 44AB, 35ADIncome-tax Rules, 1962-Rule 11UAE, Rule-50B
Tribunals and Commissions16 Sept 2026Allowed
Transline Technologies Limited Vs DCIT, Circle 25(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6600
Income Tax Act, 1961-Section 250, 143(3), 68, 133A, 131
Tribunals and Commissions16 Sept 2026
S D Interiors Private Limited Vs Income Tax Officer, Ward 22(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6599
Income Tax Act, 1961-Section 250, 147, 144, 144B, 132, 148A(b), 148A(d), 148A, 148, 139(1), 69, 151, 149Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions16 Sept 2026Allowed
M/s. Kaane Visionary Projects Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6598
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 132, 132A, 115BBE, 68, 271(1)(c), 234BIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions16 Sept 2026Partly Allowed
Income Tax Officer Vs Bhagat Construction Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6597
Income Tax Act, 1961-Section 143(3), 144B, 143(2), 292B, 194C, 115BBE
Tribunals and Commissions16 Sept 2026
Mrityunjay Kumar Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6596
Income Tax Act, 1961-Section 153A, 132, 139(1), 68, 115BBE, 143(3), 153B(1)(a), 153B(1), 234A, 234B, 234C, 234D, 153, 153C, 132A, 92CACGST Act, 2017
Tribunals and Commissions16 Sept 2026
Nishant Kumar Aggarwal Vs ITO Ward -28 (5)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6594
Income Tax Act, 1961-Section 147, 143(3), 144B, 148
Tribunals and Commissions16 Sept 2026Allowed
Janardan Rai Vs Income Tax Officer Ghaziabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6593
Income Tax Act, 1961-Section 270A, 270A(6)(a), 139
Tribunals and Commissions16 Sept 2026Allowed
Dish Infra Services Pvt Ltd Vs PCIT-1, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6591
Income Tax Act, 1961-Section 143(3), 144B, 263 (including sub-clauses (a) and (b) of Explanation 2), 40(a)(ia), 32(1)
Tribunals and Commissions16 Sept 2026Allowed
Income Tax Officer, Ward-10(1) Vs Golden Land Developers Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6590
Income Tax Act, 1961-Section 68, 143(3), 147, 271(1)(c)
Tribunals and Commissions16 Sept 2026Allowed
Chetan Sadh Vs ITO, Ward-54(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6589
Income Tax Act, 1961-Section 147, 143(3), 69
Tribunals and Commissions16 Sept 2026Allowed
Sanjeev Chandra, ITO Vs Civic Centre
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6588
Income Tax Act, 1961-Section 154, 143(1), 143(1)(a), 71, 71(2A), 80C, 80D, 80TTA
Tribunals and Commissions16 Sept 2026
Vision Diagnostic India Private Ltd. Vs ACIT, Central Circle 32, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6587
Income Tax Act-Section 132, 132A, 144, 147, 148, 148A(d), 151
Tribunals and Commissions16 Sept 2026Allowed
Poonam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6586
Income Tax Act, 1961-Section 250, 139, 144B, 147, 148, 270A, 270A(9), 270AA, 270AA(3)
Tribunals and Commissions16 Sept 2026Dismissed
ACIT, Central Circle 25, Delhi Vs Kaplin Enterprises Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6584
Income-tax Act, 1961-Section 132, 132(1), 139, 147 to 149, 151 and 153, 153A, 153A(1), Fourth Proviso to Section 153A(1), 153C, 153C(1)
Tribunals and Commissions16 Sept 2026Allowed
JAT Education Society Vs DCIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6583
Income-tax Act, 1961-Section 144, 148, 147
Tribunals and Commissions16 Sept 2026
M/s Narang Enterprises Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6581
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions16 Sept 2026Allowed
Surinder Ahuja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6580
Income Tax Act, 1961-Section 250, 250(2)(a), 250(6)
Tribunals and Commissions16 Sept 2026Dismissed
Gatx India Private Limited Vs Deputy Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6579
Income Tax Act, 1961-Section 250, 154C