Tribunals and Commissions21 Sept 2026
Union Of India & Ors. Vs Anup Kumar Sinha & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5357
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(2)(f)CPC-Section 114 read with Order 47 Rule 1
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 445 of 61,482
Tribunals and Commissions21 Sept 2026
Commissioner Of Police & Anr. Vs Rajkumar & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3844
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)CPC-Section 114, Order 47 Rule 1
High Courts21 Sept 2026Dismissed
Lalit Chaturvedi Vs Santoshi Lal Chaturvedi Adopted & Ors.
Allahabad High Court · (2026) 09 AHC CK 3841
Provincial Small Cause Courts Act, 1887-Section 23, 25Code of Civil Procedure, 1908-Order I Rule 10
High Courts21 Sept 2026
Masers Rajasthan Motors Vs State Of U.P. & Ors.
Allahabad High Court · (2026) 09 AHC CK 3834
Uttar Pradesh Regulation of Urban Premises Tenancy Act, 2021-Section 35(1)Constitution of India-Article 227
High Courts21 Sept 2026
M/s Bihar Structural Engineering Vs Jharkhand State Electricity Board & Ors.
Jharkhand High Court · (2026) 09 JH CK 4326
Constitution of India-Article 226
High Courts21 Sept 2026
Shabana Khatoon Vs The Ranchi Municipal Corporation & Ors.
Jharkhand High Court · (2026) 09 JH CK 4347
Constitution of India-Article 227
High Courts21 Sept 2026
ASL Enterprises Ltd. & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4325
Indian Companies Act, 1956B.N.S.S., 2023-Section 528Indian Penal Code-Sections 406, 420 and 506/34
High Courts21 Sept 2026
Dharmendra Singh & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4323
IPC-Section 341, 323, 325, 307, 427, 379, 504, 34, 354A/34
High Courts21 Sept 2026
दी न्यू इण्डिया इंश्योरेंस कंपनी लिमिटेड Vs श्रीमती नीलोबाई मौर्य & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4312
मोटर यान अधिनियम, 1988-धारा 173
High Courts21 Sept 2026
Rashmi Goswami Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4311
High Courts21 Sept 2026
Ozone Urbana Infra Developers Pvt. Limited Vs The Directorate Of Enforcement & Ors.
Karnataka High Court · (2026) 09 KAR CK 3209
Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Prevention of Money Laundering Act, 2002-Section 2(1)(u), 2(1)(v), 3, 5(1), 8, 26, 44, 50
High Courts21 Sept 2026
Randhir Kumar Sinha Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3210
Indian Penal Code-Sections 406, 420, 467, 468, 471 read with 34; Sections 415, 417, 418, 419; Section 464Cr.P.C.-Section 482B.N.S.S.-Section 528
High Courts21 Sept 2026
Subodh Kumar Sinha Vs State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3211
Constitution of India-Article 14
High Courts21 Sept 2026
Subodh Kumar Sinha Vs State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3212
Constitution of India-Article 14
High Courts21 Sept 2026
Ashique Exports Pvt.Ltd. Vs Koyenco Soaps And Detergents Pvt.Ltd. & Anr.
Madras High Court · (2026) 09 MAD CK 3213
Original Side Rules-Order IV Rule 1CPC-Order VII Rule 1Trade Marks Act, 1999-Sections 28, 134, 135, 57, 9 and 11
High Courts21 Sept 2026
Naveen Singh Chauhan Vs The Union Of India & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4310
Control of National Highways (Land and Traffic) Act, 2002-Section 26
High Courts21 Sept 2026Allowed
Anjani Singh @ Tej Pratap Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3214
Indian Penal Code-Sections 420 & 34Negotiable Instrument Act, 1881-Section 138, 142, 142ACode of Criminal Procedure, 1973
High Courts21 Sept 2026
M/s Bajaj Motors Ltd. Through Its Manager Vs Registrar / Registrar Trade Unions, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4309
U.P. Industrial Disputes Act, 1947-Section 4A, 4BTrade Unions Act-Section 11, 11(1)(aa)
High Courts21 Sept 2026
Priya Agarwal Vs State Tax Officer
Uttarakhand High Court · (2026) 09 UK CK 3215
Uttarakhand GST Act, 2017-Section 75(4)
High Courts21 Sept 2026
Sandeep Arora & Anr. Vs Satish Tyagi & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4308
CPC-Order 43 Rule 1(r)