High Courts21 Sept 2026
B Venkata Subba Reddy Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4371
Constitution of India-Article 226CPC-Section 151
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 444 of 61,482
High Courts21 Sept 2026
Pesingi Naga Babu Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4370
Cr.P.C-Section 437, 438, 439, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts21 Sept 2026
Polamarasetti Venkata Satyanarayana Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4369
Cr.P.C-Section 437, 438, 439, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 126(2), 74, 324(4), 351(2)
High Courts21 Sept 2026
Bandari Kasamma & Ors. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4368
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Cr.P.C-Section 437, 438, 439, 482IPC-Section 498(A) r/w 34
High Courts21 Sept 2026
Market Babu alias Shaik Basha Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4367
Cr.P.C-Section 437, 438, 439, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 286
High Courts21 Sept 2026
Pasupuleti Alias Dirisala Padma Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4366
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Cr.P.C-Sections 437, 438, 439, 482Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts21 Sept 2026
Chintareddy Maheswara Reddy & Anr. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4395
Cr.P.C-Section 437, 438, 439, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts21 Sept 2026
Sri Ratilal Das & Anr. Vs The State Of Tripura
Tripura High Court · (2026) 09 TP CK 3831
Passport (Entry into India) Act, 1920-Section 3Passport (Entry into India) Rules, 1950-Rule 6, 6(a)Foreigners Act, 1946-Section 14A(b), 14C
High Courts21 Sept 2026
Sri Sanjit Sarkar Vs Smt. Mithu Bhowmik & Anr.
Tripura High Court · (2026) 09 TP CK 3830
Rights of Persons with Disabilities Act, 2016
High Courts21 Sept 2026
Anup Ekka Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3828
IPC-Sections 376, 417, 419, 109, 90, 375Cr.P.C.-Section 313Evidence Act-Section 114-A
High Courts21 Sept 2026
Mansura Aktar Vs The State Of Tripura
Tripura High Court · (2026) 09 TP CK 4205
BNS-Section 336(3)Passport (Entry into India) Act, 1920-Section 3(3)
High Courts21 Sept 2026
Laxmikant Das Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3816
IPC-Section 307, 307/34, 324, 324/34Arms Act-Section 27Cr.P.C.-Section 107, 313, 313(1)(b), 313(2), 313(4)
High Courts21 Sept 2026
Sanjay Kumar Dubey Vs India Oil Corporation Limited & Ors.
Jharkhand High Court · (2026) 09 JH CK 3815
High Courts21 Sept 2026
Dilip Kumar Mahto @ Dilip Mahto Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4361
Indian Penal Code-Section 302, 304-B, 34Cr.P.C.-Section 313Dowry Prohibition Act, 1961-Section 2, 3, 4
High Courts21 Sept 2026
Ajay Kumar Paswan @ Sajan Paswan @ Chhotu Paswan @ Ajay Paswan Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3965
IPC-Section 366, 366 ACr.P.C.-Section 313, 164
High Courts21 Sept 2026
Harish Chandra Kushwaha Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 3963
Constitution of India-Article 226Bihar Tenant's Holdings (Maintenance of Records) Act, 1973-Sections 14, 15, 16C.P.C.-Order V Rule 20, V Rules 12, 15 and 17
High Courts21 Sept 2026
Malik Maraiya Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 3959
I.P.C.-Section 498A
High Courts21 Sept 2026Partly Allowed
Md. Samiuddin Ansari @ Samsuddin Ansari Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3958
IPC-Sections 307, 379, 323, 341, 324, 427, 504, 326Cr.P.C.-Section 313
Tribunals and Commissions21 Sept 2026Partly Allowed
Janaki Ballav Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5366
RTI Act, 2025General Financial Rule (GFR)-2017-Rule 290
Tribunals and Commissions21 Sept 2026
Bhagi Ram & Ors. Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3895
Administrative Tribunals Act, 1985-Section 19Jammu & Kashmir Civil Services (Special Provision) Act, 2010