High Courts21 Sept 2026
P Sekhar Alias Sekharappa & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4163
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Sections 118(1), 3(5)
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High Courts21 Sept 2026
Mellam Prameela Edna Sukanya Rani Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · 2025 INSC 117
Andhra Pradesh Education Act, 1982-Section 24(2)CPC-Section 151Constitution of India-Article 226, 12
High Courts21 Sept 2026
Teluru Sainath Reddy & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4165
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480, 483, 482Bharatiya Nyaya Sanhita, 2023-Section 80, 3(5)
High Courts21 Sept 2026
Janardhan Pradhan Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4166
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C), 29(1)
High Courts21 Sept 2026
Puthika Bhanu Chander Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4167
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 8(c)IPC
High Courts21 Sept 2026
Pawan Kumar Yadav Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4168
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)
High Courts21 Sept 2026
R Krishna Chaitanya Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4169
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 308(5), 126(2), 329(2), 351(3)Negotiable Instruments Act, 1881-Section 138
High Courts21 Sept 2026
Teluru Sainath Reddy & Anr. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4170
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483, 482Bharatiya Nyaya Sanhita, 2023-Section 80 read with Section 3(5)
High Courts21 Sept 2026
R Krishna Chaitanya Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4159
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 308(5), 126(2), 329(2), 351(3)Negotiable Instruments Act, 1881-Section 138
High Courts21 Sept 2026
Damala Narasimhudu & Ors. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4177
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 405, 406, 409, 415, 420
High Courts21 Sept 2026
Garikapati Govindarao Vs The State Of Ap & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4242
Constitution of India-Article 226CPC-Section 151
High Courts21 Sept 2026
Gadde Srinivasa Rao Vs The State Of Ap & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4241
Constitution of India-Article 226CPC-Section 151
High Courts21 Sept 2026
Thodeti Benzmen Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4180
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 420, 465, 467, 468, 471 read with 120BTransfer of Property Act, 1882-Section 55
High Courts21 Sept 2026
Thodeti Benzmen & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4188
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 420, 465, 467, 468, 471 read with 120BTransfer of Property Act, 1882-Section 55
High Courts21 Sept 2026
Pantam Srinu Vs Nazeem Mul Lisa
Andhra Pradesh High Court · (2026) 09 AP CK 4193
Contempt of Courts Act, 1971-Sections 10 to 12A.P. Land and Pattadar Passbooks Act, 1971
High Courts21 Sept 2026
Sri Lakshmi Srinivasa Traders New Firm Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4234
Constitution of India-Article 226Andhra Pradesh (Agricultural Produce Livestock) Markets Act, 1966CPC-Section 151
High Courts21 Sept 2026
M/s. Sri Durga Bhavani Commission Merchants Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4233
Constitution of India-Article 226, 14, 19 (1) (g), 21Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966CPC-Section 151
High Courts21 Sept 2026
Rudraraju Chiranjeevi Alias Chiranjeevi Varma Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4196
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)
High Courts21 Sept 2026
Pottangi Venkata Rao Alias Babu Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4197
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 8(c)
High Courts21 Sept 2026
Viswanath Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4198
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)