High Courts21 Sept 2026
Sanjjay Saumyha Vs The Principal Commissioner Of Income Tax
Madras High Court · (2026) 09 MAD CK 3236
Income-tax Act, 1961-Section 260A, 263, 147, 144B, 47(x), 56, 145, 49(2A), 199, 45
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 447 of 61,482
High Courts21 Sept 2026
M/s.Metro City Foundation Vs The State & Anr.
Madras High Court · (2026) 09 MAD CK 3237
Constitution of India-Article 226, 14, 19(1)(g), 21, 301, 304Tamil Nadu Value Added Tax Act, 2006-Section 6Amendment Act 21 of 2007
High Courts21 Sept 2026
R.Sowmya Vs The State Of Tamil Nadu & Ors.
Madras High Court · (2026) 09 MAD CK 3238
High Courts21 Sept 2026
J.Venkatesan Vs I.K.Sai Hemaarasi
Madras High Court · (2026) 09 MAD CK 3239
Constitution of India-Article 227Hindu Marriage Act, 1955-Section 24Guardians and Wards Act, 1890
High Courts21 Sept 2026
John Praveen Reginold Vs M/s.TMT Cold Storage Private Limited & Ors.
Madras High Court · (2026) 09 MAD CK 3240
CPC-Order XXXI Rule 1, XXXVII
High Courts21 Sept 2026
SEPC Limited Vs GPE (India) Ltd. & Ors.
Madras High Court · (2026) 09 MAD CK 3241
Arbitration and Conciliation Act-Section 47 to 49
High Courts21 Sept 2026
M.Akila Vs State Represented By Its Inspector Of Police
Madras High Court · (2026) 09 MAD CK 3242
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts21 Sept 2026
D. Jayendran Vs D. Chamundeeswari & Anr.
Madras High Court · (2026) 09 MAD CK 3243
Indian Succession Act, 1925-Sections 232 and 276BSA-Section 63 (4)(c)O.S. Rules-Order XXV Rule 5
High Courts21 Sept 2026
Mohammed Usman Sait Vs Mohammed Saleem Sait
Madras High Court · (2026) 09 MAD CK 3244
High Courts21 Sept 2026
S.Mohan Babu Vs The Executive Officer & Ors.
Madras High Court · (2026) 09 MAD CK 3245
Constitution of India-Article 226
High Courts21 Sept 2026
S.Chinnadurai Vs S.Ponnudurai & Ors.
Madras High Court · (2026) 09 MAD CK 3246
Indian Succession Act, 1925-Sections 222, 276High Court of Original Side Rules, 1956-Order XXV Rule 4BSA-Section 64 (4) (c)
High Courts21 Sept 2026
Intellect Design Arena Limited Vs Mindgate Solutions Pvt Ltd.
Madras High Court · (2026) 09 MAD CK 4307
Code of Civil Procedure, 1908-Order XIII-A, XIII-A Sub-Rule (1), XIII-A Sub-Rule (2), XIII-A Sub-Rule (3), XIII-A Proviso to Sub-Rule (2)Commercial Courts Act, 2015
High Courts21 Sept 2026
V. Veeralakshmi Vs No Respondent
Madras High Court · (2026) 09 MAD CK 3247
Hindu Minority and Guardianship Act, 1956-Section 8(2)Original Side Rules-Order XXI Rules 2 and 3
High Courts21 Sept 2026
Mr.R.Gopalakrishnan & Anr. Vs M/s.Quality Roller Flour Mills Private Limited
Madras High Court · (2026) 09 MAD CK 3248
Code of Civil Procedure, 1908-Section 47, Order XXI Rule 2, XXI Rule 2(3)O.S.Rules-Order XIV Rule 8
High Courts21 Sept 2026
M/s.Nugarvore Paadhugaappu Matrum Magalir Maembattu Sangam Vs Union Of India & Ors.
Madras High Court · (2026) 09 MAD CK 3249
Constitution of India-Article 226
High Courts21 Sept 2026
Lakshmi & Ors. Vs Kanniyappan & Ors.
Madras High Court · (2026) 09 MAD CK 3250
Constitution of India-Article 227
High Courts21 Sept 2026
N. Vasudevan Vs No Respondent
Madras High Court · (2026) 09 MAD CK 3251
Indian Succession Act, 1925-Section 372
High Courts21 Sept 2026
G.Charles Dony & Ors.
Madras High Court · (2026) 09 MAD CK 3252
Indian Succession Act, 1925-Section 372O.S. Rules-Order XXV Rule 6BSA-Section 63(4)(c)
High Courts21 Sept 2026
Mahadevan Pavan Kumar & Anr. Vs No Respondent
Madras High Court · (2026) 09 MAD CK 3253
Letters Patent of the High Court of Judicature at Madras-Clause 17National Trust Act
High Courts21 Sept 2026
P. Vimaladevi Vs The Chief Election Commissioner & Ors.
Madras High Court · (2026) 09 MAD CK 3254
Constitution of India-Article 226