High Courts21 Sept 2026
Veronica Rajakumari
Madras High Court · (2026) 09 MAD CK 3255
Guardians and Wards Act, 1890-Sections 3, 7, 8, 9, 10, 29, 19Original Side Rules-Order XXI Rules 2, 3BSA-Section 63(4)(c)
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12,29,635 judgments in All Courts · page 448 of 61,482
High Courts21 Sept 2026
K.Leema Rose Vs The Deputy Inspector General Of Prisons & Ors.
Madras High Court · (2026) 09 MAD CK 3256
Constitution of India-Article 226
High Courts21 Sept 2026
Katherine Frederick Saldana Vs Annie & Anr.
Madras High Court · (2026) 09 MAD CK 3257
Indian Succession Act, 1925-Sections 222 and 276Original Side Rules-Order XXV Rule 4
High Courts21 Sept 2026
R.Magesh & Anr. Vs No Respondent
Madras High Court · (2026) 09 MAD CK 3258
Indian Succession Act, 1925-Section 372BSA-Section 63(4)(c)
High Courts21 Sept 2026
R.Ramu Vs H.Basheeria Bivi & Ors.
Madras High Court · (2026) 09 MAD CK 3259
Constitution of India-Article 227
High Courts21 Sept 2026
Selvi Vs State Rep. by The Inspector Of Police
Madras High Court · (2026) 09 MAD CK 3260
BNSS Act-Section 438, 442
High Courts21 Sept 2026
P. Balakrishnan Vs P. Kasthuri & Ors.
Madras High Court · (2026) 09 MAD CK 3261
Indian Succession Act, 1925-Sections 222 and 276
High Courts21 Sept 2026
Arimardan Prasad Mishra & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3262
High Courts21 Sept 2026
Samunnati Agri Value Chain Solutions Pvt Ltd Vs Gogreen Warehouses Pvt Ltd
Madras High Court · (2026) 09 MAD CK 3263
Arbitration and Conciliation Act, 1996-Section 9, 21Insolvency and Bankruptcy Code, 2016
High Courts21 Sept 2026Allowed
R.Soosai Rajkumar Vs M.Karuppusamy
Madras High Court · (2026) 09 MAD CK 3264
Cr.P.C.-Section 397, 401Negotiable Instruments Act, 1881-Section 138
High Courts21 Sept 2026
K.Gunasekaran & Anr. Vs Nethaji & Ors.
Madras High Court · (2026) 09 MAD CK 3265
Constitution of India-Article 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960-Section 11(4)
High Courts21 Sept 2026
Biostadt India Ltd. Vs Union Of India & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 3266
High Courts21 Sept 2026
R.Devi & Anr. Vs The Repartiates Cooperative Finance and Development Bank Ltd. & Ors.
Madras High Court · (2026) 09 MAD CK 3267
Arbitration and Conciliation Act, 1996-Sections 14, 15Multi State Co-operative Societies Act-Sections 84, 4(2), 4
High Courts21 Sept 2026
Smt. Baijanti Devi & Ors. Vs Rameshwar Sahu & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3268
Motor Vehicles Act, 1988-Section 173
High Courts21 Sept 2026
Mohd. Imran Qadri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3269
BNSS, 2023-Sections 483, 84, 351Bharatiya Nyaya Sanhita-Sections 318(4), 336(3), 338, 340(2), 269, 209IPC-Section 420
High Courts21 Sept 2026
B.Koteeswaran Vs State Represented By The Inspector Of Police
Madras High Court · (2026) 09 MAD CK 3270
Criminal Procedure Code-Section 397, 401
High Courts21 Sept 2026
Dr. Abdul Hamid Mir Vs Ut Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 3271
Constitution of India-Article 226J&K Prevention of Corruption Act-Section 5(2)RPC-Section 420
High Courts21 Sept 2026
PWD R&B Contractors Association Th. Narinder Gupta Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 3272
High Courts21 Sept 2026
UOI & Ors. Vs Parlahad Singh & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 3273
Limitation Act-Section 5
High Courts21 Sept 2026
Smt. Durgawati Yadav & Ors. Vs Kamlesh Kumar Patel & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3274
Motor Vehicles Act, 1988-Section 173