High CourtsSingle Bench(2026) 09 MAD CK 3270

B.Koteeswaran vs State Represented By The Inspector Of Police

Madras High Court · Decided on 21 September 2026

HON’BLE JUDGES
Sunder Mohan, J
CASE NUMBER
CRL.R.C.No.2110 of 2026

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Judgment

3 paragraphs · 43 words

ORDER

Mr.G.K.R.Pandiann, learned counsel appearing for the petitioner, on instructions, seeks withdrawal of this criminal revision. He has also made an endorsement to that effect in the Court bundle.

2.

In light of the above, the present criminal revision is dismissed as withdrawn.