High Courts21 Sept 2026
Shri. Rajison R. Marak & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 09 MEG CK 3140
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 450 of 61,482
High Courts21 Sept 2026
Smti. Gangget R. Sangma Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 09 MEG CK 3139
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts21 Sept 2026
Shri. Thomborlang Syiemiong @ Thomborlin Syiemiong Vs State Of Meghalaya
Meghalaya High Court · (2026) 09 MEG CK 3138
High Courts21 Sept 2026Disposed Of
K. Swarna Jaya Sree Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 3164
Constitution of India-Article 226, 14, 21, 300 ACPC-Section 151
High Courts21 Sept 2026
Jaswant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3163
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 61(2), 336(2), 338, 336(3), 340(2)Indian Penal Code-Sections 406, 420, 120-B
High Courts21 Sept 2026
Nayara Energy Limited Vs SAP India Private Limited & Anr.
Delhi High Court · (2026) 09 DEL CK 3161
Companies Act, 1956Specific Relief Act, 1963-Section 14(d), 41(e), 14(1)(b), 14(1)(d), 14(c)Indian Contract Act, 1872-Section 32, 56
High Courts21 Sept 2026
Gursewak Singh @ Navi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3160
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 483NDPS Act, 1985-Sections 21(C), 29IPC-Sections 379, 380, 411, 420, 457, 463, 465, 467, 468, 471, 473
High Courts21 Sept 2026
Harvinder Singh @ Sunny Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3159
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 180Bharatiya Nyaya Sanhita, 2023-Section 140(3), 351(2), 3(5)Cr.P.C.-Section 438
High Courts21 Sept 2026
Gamdur Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3158
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21B, 27A, 31A
High Courts21 Sept 2026
Hasan Mohd. @ Hassa Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3157
Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015-Section 3, 13(1), 8, 13(2), 5
High Courts21 Sept 2026
State Of Odisha & Ors. Vs M/s.Dhanurdhar Champatiray
Orissa High Court · (2026) 09 OHC CK 3156
Arbitration and Conciliation Act, 1996-Section 5, 8, 9, 16, 17, 34, 37(1), 37(2), 37(3)The Commercial Courts Act, 2015Constitution of India-Article 226, 227, 136
High Courts21 Sept 2026
Rano Bai Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3154
BNSS-Section 528CrPC-Section 482IPC-Sections 379-B, 384, 389, 120-B
High Courts21 Sept 2026
Prabhjot Singh @ Prabh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3153
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 27A, 29
High Courts21 Sept 2026
Munesh Kumari Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3152
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 175(3)Cr.P.C.-Section 156(3)Indian Penal Code-Sections 420, 467, 468, 471, 120-B, 34
High Courts21 Sept 2026
Sandeep Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3151
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 420, 468, 467, 471, 201, 120-BPassport Act, 1967-Section 12(1)(b)
High Courts21 Sept 2026
Manjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3150
BNSS 2023-Section 528NDPS Act, 1985-Sections 21(c) & 29Constitution of India-Article 21, 19
High Courts21 Sept 2026
Munesh Kumari Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3196
Bharatiya Nagarik Sanhita, 2023
Tribunals and Commissions21 Sept 2026Dismissed
Bhumika Nilay R. Shah Vs Prawincharan Prafulcharan Dwary & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 3195
Insolvency and Bankruptcy Code-Section 95, 101, 111, 114Contract Act-Section 128NCLT Rules, 2016-Rule 11
High Courts21 Sept 2026
Somvir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3194
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 110, 190, 191(2), 191(3), 324(4)Cr.P.C.-Section 438
High Courts21 Sept 2026
Deepak Yadav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3193
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 302, 411, 419, 420, 201 and 120-BArms Act-Section 25