CourtKutchehry.com

JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 393 of 61,482

High Courts24 Sept 2026Dismissed

Kamal Hassan & Ors Vs The State Of Assam

Gauhati High Court · 2025 INSC 1417

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36 B, 22(c), 29, 52-A, 35, 54Bharatya Nagarik Suraksha Sanhita, 2023-Section 415(2)Code of Criminal Procedure, 1973-Section 313
Read judgment
High Courts24 Sept 2026Disposed Of

Narendra Singh & Ors. Vs Durgesh & Ors.

Madhya Pradesh High Court · (2026) 09 MP CK 5254

Motor Vehicles Act, 1988-Section 173(1), 166, 167(5)Indian Succession Act, 1925-Section 372Code of Civil Procedure-Section 2(11), Order XXII Rule 5
Read judgment
High Courts24 Sept 2026Dismissed

Ajeet Bharti Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 09 DEL CK 4670

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3, 3(1), 3(2)(va), 3(1)(r), 3(1)(s), 3(1)(u), 3(1)(v), 3(1)(w), 18, 18A(1), 18A(2)Code of Criminal Procedure, 1973-Section 438, 41
Read judgment