High Courts24 Sept 2026
Ravi @ Angoda Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2026) 09 DEL CK 4668
Indian Penal Code, 1860-Section 302Constitution of India-Part III
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 394 of 61,482
High Courts24 Sept 2026Partly Allowed
M/s Novel Cuisines Private Limited Vs M/s ABC Enterprises & Anr.
Bombay High Court · (2026) 09 BOM CK 4667
Code of Civil Procedure, 1908-Order 39 Rule 10, XV-A, XV-A Rule 2Companies Act, 1956Income Tax Act, 1961
High Courts24 Sept 2026Allowed
Bhola Shankar Vs State Of GNCT Delhi
Delhi High Court · (2026) 09 DEL CK 4666
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 35(1)(c)Bharatiya Nyaya Sanhita, 2023-Sections 311, 317(2), 3(5), 309(4), 111Arms Act, 1959-Section 25, 25(1-B), 27(2)
High Courts24 Sept 2026Dismissed
Equitas Small Finance Bank Ltd. Vs Mrs Nirmala Bai Shanthilal & Ors.
Delhi High Court · (2026) 09 DEL CK 4664
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
High Courts24 Sept 2026Dismissed
Bharat Singh Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 09 DEL CK 4663
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Code of Criminal Procedure, 1973-Section 439, 482Bharatiya Nyaya Sanhita, 2023-Section 118(1), 118(2), 190(1)
High Courts24 Sept 2026Disposed Of
Yava Corp Global Limited Vs S N Capital Management Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 4640
Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts24 Sept 2026Dismissed
Maharana Pratap Education Center Vs G S Developers And Contractors Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 4639
High Courts24 Sept 2026Dismissed
DMRC. Ltd, New Delhi Vs M/S Parsvnath Developers Ltd
Delhi High Court · (2026) 09 DEL CK 4638
Indian Stamp Act, 1899
High Courts24 Sept 2026Dismissed
M/s Osho GS and Company Vs M/s Wapcos Limited
Delhi High Court · (2026) 09 DEL CK 4637
Indian Stamp Act, 1899
High Courts24 Sept 2026Disposed Of
Karmyogi Properties Pvt. Ltd. Vs OYO Hotels And Homes Pvt. Ltd. & Ors.
Delhi High Court · (2026) 09 DEL CK 4636
Arbitration and Conciliation Act, 1996-Section 29A(4) and (5)
High Courts24 Sept 2026Disposed Of
Nims Voda Pvt Ltd Vs Indian Railway Catering And Tourism Corporation Limited (IRCTC)
Delhi High Court · (2026) 09 DEL CK 4635
Arbitration and Conciliation Act, 1996-Section 12(2), 11(6), 9, 17
High Courts24 Sept 2026Allowed
Aashiya Vs National Medical Commission Through Its Secretary & Ors.
Delhi High Court · (2026) 09 DEL CK 4618
Constitution of India-Article 226National Medical Commission Act, 2019Rights of Persons with Disabilities Act, 2016-Sections 56, 57, 59
High Courts24 Sept 2026Allowed
Ranjit Kumar Pandit & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4609
Code of Criminal Procedure-Section 482, 320Indian Penal Code-Sections 498A/34Dowry Prohibition Act-Section 4
High Courts24 Sept 2026Partly Allowed
Rita Singh & Anr. Vs Central Bureau Of Investigation
Delhi High Court · (2026) 09 DEL CK 4606
Code of Criminal Procedure, 1973-Section 482, 300Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471, 477A, 30, 463, 464Constitution of India-Article 20(2)
High Courts24 Sept 2026
Mahaveer Yadav & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4605
High Courts24 Sept 2026Disposed Of
Rajnish Gupta & Anr. Vs Central Bureau Of Investigation
Delhi High Court · (2026) 09 DEL CK 4580
Constitution of India-Article 226, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 120-B, 420, 468, 471
High Courts24 Sept 2026Dismissed
Master Shubh Chowdhari Through His Father Vs Equestrian Federation Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 4578
FEI Regulations, 2026FEI Jumping Rules
High Courts24 Sept 2026Dismissed
Union Of India & Anr. Vs Sukh Varsha
Delhi High Court · (2026) 09 DEL CK 4577
Pension Rules
High Courts24 Sept 2026Dismissed
Surya Deep Garg @ Suraj Garg Vs Smt. Neha Garg & Ors.
Delhi High Court · (2026) 09 DEL CK 4576
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, IX Rule 8, IX Rule 9Domestic Violence Act-Section 12Hindu Marriage Act-Section 9, 13
High Courts24 Sept 2026Dismissed
Shital Kumar Gupta @ Shital Saw @ Sheetal Sao Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4575
BNSS, 2023-Section 528, 35(3)Cr.P.C.-Section 82, 83