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12,29,635 judgments in All Courts · page 372 of 61,482

Tribunals and Commissions25 Sept 2026

Mr. Nikhil Rai & Anr. Vs M/s Vcare Technologies Private Limited & Ors.

National Company Law Appellate Tribunal · 2010 INSC 582

Companies Act, 2013-Section 2(20); Section 2(31); Section 2(42); Section 42; Section 53; Section 62; Section 62(1)(a); Section 62(1)(c); Section 73; Section 73(2); Section 180; Section 188; Section 188(1); Section 241; Section 242; Section 421; Section 424(1)Negotiable Instruments Act, 1881-Section 138NCLT Rules, 2016-Rule 11

Tribunals and Commissions25 Sept 2026Allowed

Eastern Power Distribution Company Of Andhra Pradesh Limited Vs Daulat Resolution Services Pvt. Ltd.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5979

Electricity Act, 2003-Section 2(15), 2(17)Constitution of India-Article 21, Entry 38 of List III of the Seventh ScheduleI&B Code, 2016-Section 3, 5, 7, 14, 14(2), 14(2A), 14(3), 14(a), 53, 53(1)(a), 61, 238A

Tribunals and Commissions25 Sept 2026Disposed Of

Zest Heights Pvt. Ltd. Vs Acreage Properties Pvt. Ltd.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5976

Insolvency and Bankruptcy Code, 2016-Section 47

Tribunals and Commissions25 Sept 2026

Rivierkrishna Developers LLP Vs Radha Kishan & Ors.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5970

Insolvency and Bankruptcy Code, 2016-Section 9

Tribunals and Commissions25 Sept 2026Disposed Of

Naresh Kumar Garg & Ors. Vs Super Seeds Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5969

Companies Act-Sections 241, 242

Tribunals and Commissions25 Sept 2026Disposed Of

Navin Kumar Tayal Vs Sunil Kumar Kedia

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5966

Insolvency and Bankruptcy Code, 2016-Section 138(1)(a)

Tribunals and Commissions25 Sept 2026Disposed Of

Sudhir K. Thackersey Vs Capricon Realty Private Limited & Ors.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5964

Tribunals and Commissions25 Sept 2026Dismissed

Anil Dhirubhai Ambani Ventures Pvt. Ltd. Vs Reliance Capital Ltd. & Anr.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5959

Tribunals and Commissions25 Sept 2026Dismissed

Assistant Commissioner (EPM) Vs Ms. Shruti Gupta & Ors.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 6245

Companies Act 1956Insolvency and Bankruptcy Code, 2016-Section 3(31), 10, 14, 14(1), 14(3)(b), 18, 36, 36(4), 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 21(a), 21A

Tribunals and Commissions25 Sept 2026Allowed

Asa Ram Vs Income Tax Officer, Ward-1

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5462

Income-tax Act, 1961-Section 154, 10(10B), 10(10C), 143(1), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F(b)

Tribunals and Commissions25 Sept 2026Allowed

Sardar Manmohan Singh Charitable Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5459

Income Tax Act, 1961-Section 11, 12A, 12A(1)(ac)(i), 12A(1)(ac)(ii), 12AA, 12AB, 12AB(1)(b)(ii), 12AB(4), Explanation (g) to Section 12AB(4), 60 to 63, 80G, 80G(5), 115TDIncome Tax Act, 2025-Section 332, 332(2)Maharashtra Public Trust Act, 1950 (MPTA)-Section 22(3A), 22(3B), 55

Tribunals and Commissions25 Sept 2026

Harvender Kumar Miglani Vs I.T.O. ITO Ward 3(3)(3)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5458

Income Tax Act, 1961-Section 143(1), 10(10AA), 10(10AA)(ii)Constitution of India-Article 12, 226

Tribunals and Commissions25 Sept 2026Allowed

Dharam Pal Vs The Income Tax Officer, Ward 1(1), Faridabad

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5644

Income-tax Act, 1961-Section 143(3), 144, 147, 148, 148A(d), 150(1), 150(2), 151, 151(1), 151(2), 151(3), 153, 271(1)(c)Act 13 of 2001Finance Act, 2008

Tribunals and Commissions25 Sept 2026Allowed

Suman Technomech Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5642

Income Tax Act, 1961-Section 250, 153A, 153C, 153C(1)(b), 68, 153BD, 158BC, 158BD

Tribunals and Commissions25 Sept 2026

Assistant Commissioner Of Income Tax Circle-52(1), New Delhi Vs Monica Kumar

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5640

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions25 Sept 2026

Praveen Kumar Gupta Vs DCIT, Central Circle-16 Ara Centre, Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5639

Income Tax Act, 1961-Section 250, 143(3), 132, 127, 143(2), 148, Explanation 2 to Section 148, Explanation 2(i) to Section 148, 69C, 147, 143, 139, 142(1), 133A, 133A(2A), 132A, 148B, Explanation 2(iv) to Section 148, 153A

Tribunals and Commissions25 Sept 2026Allowed

Umeed For Animals Foundation Vs CIT(Exemptions) Chandigarh

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5632

Income Tax Act, 1961-Section 80G(5), 80G, 12A, 119, 10, 35Taxation of Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2024

Tribunals and Commissions25 Sept 2026

Assistant Commissioner Of Income Tax Circle-52(1), New Delhi Vs Monica Kumar

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5631

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions25 Sept 2026Dismissed

Deputy Commissioner Of Income Tax Vs Jairolia Gems & Jewellery Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5629

Income Tax Act, 1961-Section 69A, 90, 90A, 119, 131, 132, 132A, 133A, 135A, 139, 142(1), 142(3), 143, 143(2), 143(3), 145(3), 147, 148, 148A, 148B, 1488, 149, 151, 153A, 153CFinance Act, 2021Finance Act, 2022

Tribunals and Commissions25 Sept 2026Dismissed

Income Tax Officer, Ward-60(4), Delhi Vs Mohammad Naeem

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5627

Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 147Income-tax Rules, 1962-Rule 46A, 46A(1)