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12,29,635 judgments in All Courts · page 373 of 61,482

Tribunals and Commissions25 Sept 2026Allowed

Rotary Noida Research And Social Welfare Trust Vs The Assessing Officer Range 257 Exemption Circle, Ghaziabad

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5625

Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 12AA, 13(3)Indian Penal Code-Section 420, 466, 468, 406Uttar Pradesh Society Registration Act, 1860

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Tribunals and Commissions25 Sept 2026Allowed

SPJ Cargo Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5623

Income Tax Act, 1961-Section 250, 143(3), 144B, Proviso 2 to Section 37

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Tribunals and Commissions25 Sept 2026Dismissed

DCIT Vs Deepak Chopra

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5622

Income Tax Act, 1961-Section 153A, 143(3), 68, 132(1), 153C

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Tribunals and Commissions25 Sept 2026Allowed

Oxonian India Foundation Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5621

Income-tax Act, 1961-Section 2(15), 11, 11(1), 11(1)(c), 12, 12A, 12A(1)(ac)(i), 12A(1)(ac)(ii), 12A(4), 12AA, 12AB, 12AB(1)(ac)(ii), 12AB(4), 13, 13(1)(c), 80G, 119(2)(b), 143(3), 60 to 63Companies Act, 2013-Section 8

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Tribunals and Commissions25 Sept 2026

Shiv Cotex India Private Limited Vs DCIT CC Karnal, Haryana

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5620

Income Tax Act, 1961-Section 250, 143(3), 153A(1)(b), 132, 139(1), 153A

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Tribunals and Commissions25 Sept 2026Allowed

Shree Shree 108 Baba Hemadass Gaoshala Samiti Vs ITO Exemptions

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5619

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 12A(1)(ac)(ii), 80G(5)(ii), 12A

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Tribunals and Commissions25 Sept 2026Dismissed

Income Tax Officer, Ward-60(4), Delhi Vs Mohammad Naeem

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5617

Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 147Income-tax Rules, 1962-Rule 46A, 46A(1)

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Tribunals and Commissions25 Sept 2026Allowed

Urvara Agro Private Limited Vs Income Tax Officer, Ward 27(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5615

Income Tax Act, 1961-Section 69B, 133(6), 139, 144B, 147, 148, 148A(b), 148A(d)

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Tribunals and Commissions25 Sept 2026Partly Allowed

Income Tax Officer Vs Alpha Infrasolution Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5613

Income Tax Act, 1961-Section 250, 147, 143(3), 68, 148, 133(6), 250(4)

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Tribunals and Commissions25 Sept 2026Allowed

Venelce Electromechan Industries Pvt. Ltd. Vs ACIT, Central Circle-32 - New Delhi-, Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5567

Income Tax Act, 1961-Section 147, 144, 148, 149(1)(b), 69

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Tribunals and Commissions25 Sept 2026Allowed

M/s. Monnet Ispat & Energy Ltd. Vs The Assistant Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5566

Income Tax Act, 1961-Section 143(1), 143(3), 132(4), 132(4A), 292CInsolvency and Bankruptcy Code, 2016-Section 14

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Tribunals and Commissions25 Sept 2026Dismissed

DCIT, Central Circle 32 Vs M/s. Constructo Cast Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5561

Income-tax Act, 1961-Section 132, 148, 143(2), 142(1), 147, 36(1)(iii), 69C, 68

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Tribunals and Commissions25 Sept 2026Allowed

M/s. Ravi Buildtech (P) Ltd. Vs. DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5560

Income Tax Act, 1961-Section 250(6), 153C, 132, 127, 143(2), 68, 115BBE, 234A, 234B, 234C, 234D, 148, 153C(1), 153C(3), 143(3)Evidence Act, 1872-Section 65B

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Tribunals and Commissions25 Sept 2026

Saurabh Sirohi Vs ACIT, Circle 3 (1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5558

Income Tax Act, 1961-Section 234B, 234C, 90, 90A, 143(1), 139(1), 154, 91, 80AC, 80-IA(7), 10A(5), 10B(5)Income Tax Rules, 1962-Rule 128, 128(8), 128(9)

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Tribunals and Commissions25 Sept 2026Allowed

Som Hari Infrastructure Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5553

Income Tax Act, 1961-Section 250, 147, 143(3), 132, 139(1), 153A, 148, 68, 147 to 151A, 148A, 148A(a), 148A(b), 148A(d), 149, 151Finance Act, 2021TOLA-Section 2, 3, 3(1)

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Tribunals and Commissions25 Sept 2026Allowed