Life Insurance Corporation of India (Staff) Rules, 1960-Rule 36, 38(a), 38(b)Life Insurance Corporation Act, 1956-Section 49(2)(b), 49(2)(bb)Code of Criminal Procedure

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High Courts25 Sept 2026Dismissed

Navin Choudhary Vs State Of Rajasthan & Anr.

Rajasthan High Court · (2026) 09 RAJ CK 5857

BNSS-Section 483(3), 482BNS-318(4), 316(2), 338, 336(3), 340(2), 61(2)(a)

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High Courts25 Sept 2026Allowed

Ali Hussain Shah Vs Union Territory Of Jammu And Kashmir

Jammu And Kashmir High Court · (2026) 09 J&K CK 5850

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 480Code of Criminal Procedure, 1973-Section 439, 437, 173(8), 167(2)Indian Penal Code-Sections 409, 420, 467, 468, 471, 477-A, 120-B

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High Courts25 Sept 2026Allowed

Dalbeer Singh Vs State Of Rajasthan & Ors.

Rajasthan High Court · (2026) 09 RAJ CK 5845

Rajasthan High Court Rules, 1952-Rule 134IPC-Section 409, 302/34

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High Courts25 Sept 2026Disposed Of

Dr. Saima Kabir Vs Union Territory Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5842

Constitution of India-Article 226, 23

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High Courts25 Sept 2026Disposed Of

Rafiq Ahmad Chowhan Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5840

Constitution of India-Article 226

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High Courts25 Sept 2026Dismissed

State Of J&K Vs Bashir Ahmed & Anr.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5832

Cr.P.C.-Section 195RPC-Section 188PCA Act-Section 3

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High Courts25 Sept 2026Disposed Of

Major Prateek Dabas & Ors. Vs The State Of AP

Gauhati High Court · (2026) 09 GAU CK 5345

BNSS, 2023-Section 528, 521, 218, 218(2)Code of Criminal Procedure-Section 475IPC, 1860-Sections 304, 326, 323, 34

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High Courts25 Sept 2026Allowed

Shri Rahul Tara Sonam Vs The State Of Arunachal Pradesh & Anr.

Gauhati High Court · (2026) 09 GAU CK 5342

BNSS-Section 528, 69Indian Penal Code-Section 376, 417, 312, 375, 90, 506BNS-Section 69

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High Courts25 Sept 2026Disposed Of

Mrs Meme Basar & Ors. Vs The State Of Arunachal Pradesh

Gauhati High Court · (2026) 09 GAU CK 5339

Code of Criminal Procedure, 1973-Section 482, 161BNSS, 2023-Section 528Indian Penal Code, 1860-Section 394

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High Courts25 Sept 2026Dismissed

Sotemlum Ngadong & Anr Vs Sobrab Longling & Anr

Gauhati High Court · (2026) 09 GAU CK 5327

Code of Civil Procedure, 1908-Section 115, Order XLI Rule 1, XLI Rule 3, XLI Rule 3-AArunachal Pradesh Civil Courts Act, 2021Assam Frontier (Administration of Justice) Regulation, 1947-Section 51

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Tribunals and Commissions25 Sept 2026Allowed

Anirudh Kumar Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5211

Administrative Tribunal Act, 1985-Section 19

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Tribunals and Commissions25 Sept 2026Dismissed

Shivtosh Dwivedi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5170

Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 226, 323-A

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Tribunals and Commissions25 Sept 2026Partly Allowed

Narayana Swamy G. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5154

Administrative Tribunals Act, 1985-Section 19, 21

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Tribunals and Commissions25 Sept 2026Allowed

Tanazi Viswanath Sagar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5139

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions25 Sept 2026

Shri Venkateshachar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5135

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions25 Sept 2026Dismissed

Shri Pruthvi Y.J. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5130

Administrative Tribunals Act, 1985-Section 19Department of Posts Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10, 21GDS (C&E) Rules, 2020

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