High Courts25 Sept 2026Dismissed
Sri Sathisha S Vs M/s Associated Road Carriers Ltd & Anr.
Karnataka High Court · (2026) 09 KAR CK 4920
Motor Vehicles Act, 1988-Section 173(1), 166
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 376 of 61,482
High Courts25 Sept 2026
Ruhel Uddin Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 4911
BNSS, 2023-Section 483, 36, 48Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(C)/29, 50
High Courts25 Sept 2026Disposed Of
Dr.Bhimashankar Bilgundi Vs The Deputy Director, Directorate Of Enforcement & Ors.
Karnataka High Court · (2026) 09 KAR CK 5028
Prevention of Money Laundering Act, 2002-Section 3, 5(1), 5(2), 5(3), 5(5), 8(1), 8(3), 8(5), 8(7), 13(2), 16, 17(1), 17(1-A), 17(2), 17(3), 17(4), 18, 18(10), 25, 26(1), 26(2), 26(3), 26(4), 26(6), 27, 28, 42, 50, 58-B, 60(2-A)BNSS-Section 528Indian Penal Code-Section 34, 384, 389, 419, 420
High Courts25 Sept 2026Partly Allowed
Anil Kumar Lobo & Ors. Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 5023
Indian Penal Code, 1860-Sections 403, 405, 409, 418, 120B read with Section 34Karnataka Co-operative Societies Act, 1959-Sections 109 (12), 109 (15), 63 to 68, 111 (2)Cr.P.C.-Sections 482, 154 (1), 154 (3), 156 (3), 200, 202, 204
High Courts25 Sept 2026Allowed
Fakkirappa Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 5019
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(1)(r), 3(1)(s), 3(2)(va), 3(2)(v)Bharatiya Nyaya Sanhita, 2023-Section 109(1), 118(2), 351(3), 352IPC-Section 307
High Courts25 Sept 2026Allowed
Sri. Bharath R. Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 5018
Karnataka Police Act, 1963-Section 55Constitution of India-Articles 226, 227
High Courts25 Sept 2026Partly Allowed
Sri Harikumar & Ors. Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 5016
Constitution of India-Articles 226, 227Criminal Procedure Code-Section 482, 457, 173, 201, 228(1)(a), 323MMDR Act-Section 22, 30C
High Courts25 Sept 2026Dismissed
M/s Altra Pharmaceuticals Ltd. & Ors. Vs Union Of India
Karnataka High Court · (2026) 09 KAR CK 5013
Cr.P.C-Section 482BNSS-Section 528
High Courts25 Sept 2026Dismissed
B.S. Pandurang Singh Vs Directorate Of Enforcement
Karnataka High Court · (2026) 09 KAR CK 5012
Prevention of Money Laundering Act, 2002-Section 5, 8, 26, 3, 2(1)(u)Constitution of India-Article 226, 227BNSS-Section 528
High Courts25 Sept 2026Dismissed
Dr Yathish Kumar H M & Ors. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 5011
IPC-Sections 406, 420, 465, 468, 338, 469, 471, 491, 109, 120(B), 34Cr.P.C-Section 482
High Courts25 Sept 2026Dismissed
Avinash Enterprises Vs The Deputy Director, Social Welfare Department & Anr.
Karnataka High Court · (2026) 09 KAR CK 5010
Constitution of India-Article 226
High Courts25 Sept 2026Allowed
K.R. Pradeep Vs The Income Tax Department
Karnataka High Court · (2026) 09 KAR CK 5009
Wealth Tax Act, 1957-Section 35BCode of Criminal Procedure, 1973-Section 482, 245(1)(2)BNSS-Section 528
High Courts25 Sept 2026Dismissed
Sri Kannada Yuvaka Sangha Trust (R) Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 5008
Constitution of India-Article 226, 227Indian Trust Act, 1882
High Courts25 Sept 2026Disposed Of
Centurions Housing And Constructions Pvt. Ltd. & Anr. Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 5007
Karnataka Industrial Areas Development Act, 1966-Section 3(1), 28(1), 28(3), 28(4)Karnataka High Court Act-Section 4
High Courts25 Sept 2026Dismissed
Chaneswara Matur Vs State By Parappana Agrahara Ps
Karnataka High Court · (2026) 09 KAR CK 5006
BNSS-Section 483BNS-Section 103(1)
High Courts25 Sept 2026
Smt. Madduramma Vs Smt. Munivenkatamma & Ors.
Karnataka High Court · (2026) 09 KAR CK 5005
Karnataka Village Officers (Abolition) Act, 1961CPC-Section 100, Order 41 Rule 27Karnataka Acquisition of Land for Grant of House Sites Act, 1972-Section 3
High Courts25 Sept 2026Dismissed
Sri. Ganesh Vs Sri. K.R. Puttaswamy
Karnataka High Court · (2026) 09 KAR CK 5004
Negotiable Instruments Act-Section 138Cr.P.C.-Section 397, 401BNNS-Section 438, 442
High Courts25 Sept 2026Dismissed
The Commissioner Of Customs Vs M/s. Supertron Electronics Private Limited
Karnataka High Court · (2026) 09 KAR CK 5003
Customs Act, 1962-Section 130
High Courts25 Sept 2026Partly Allowed
Girija Vs Aadil Pasha & Anr.
Karnataka High Court · (2026) 09 KAR CK 5002
MV Act-Section 173(1)
High Courts25 Sept 2026Dismissed
Chinnappa Gaggari & Ors. Vs Siddalingavva Mallappa Mang & Ors.
Karnataka High Court · (2026) 09 KAR CK 5001
Cr.PC-Section 482BNSS-Section 528