High CourtsSingle Bench(2026) 09 KAR CK 5008

Sri Kannada Yuvaka Sangha Trust (R) vs The State Of Karnataka & Ors.

Karnataka High Court, Bengaluru Bench · Decided on 25 September 2026

HON’BLE JUDGES
C.M. Poonacha, J
RESULT
Dismissed
CASE NUMBER
Writ Petition No. 29183 of 2026 (GM-POLICE)

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Judgment

3 paragraphs · 34 words

ORAL ORDER

1.

Learned counsel for the petitioner submits that the relief sought for in the present writ petition has been rendered infructuous.

2.

Accordingly, writ petition is dismissed as having been rendered infructuous.