High Courts25 Sept 2026Dismissed
Madan Chand Kapoor Vs State Of U.P. & Ors.
Allahabad High Court · (2026) 09 AHC CK 7004
UP Industrial Area Development Act 1976
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 371 of 61,482
High Courts25 Sept 2026Disposed Of
Usha Verma Vs State Of U.P. & Ors.
Allahabad High Court · (2026) 09 AHC CK 7011
Dying-in-Harness Rules-Rule 5 Sub-Clause 1
Supreme Court25 Sept 2026Disposed Of
Central Bureau Of Investigation Vs Anil Dixit
Supreme Court Of India · 2026 INSC 1064
Code of Criminal Procedure, 1973-Section 91, 227Right to Information Act, 2005
High Courts25 Sept 2026Dismissed
Union Of India & Ors. Vs Sunil Kumar
Rajasthan High Court · (2026) 09 RAJ CK 6922
Constitution of India-Article 226, 226(1), 226(1-A), 226(2), 32, Part IIIConstitution (Fifteenth) Amendment Act, 1963Constitution (Forty-second) Amendment Act, 1976
High Courts25 Sept 2026
Nishita Laishram Vs The State Of Manipur Through The Commissioner (Health & FW) & Ors.
Manipur High Court · (2026) 09 MAN CK 6914
Constitution of India-Article 141, 165, 226
High Courts25 Sept 2026Allowed
Ram Pal Meena Vs Life Insurance Corporation Of India & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6911
Life Insurance Corporation of India (Staff) Rules, 1960-Rule 36, 38(a), 38(b)Life Insurance Corporation Act, 1956-Section 49(2)(b), 49(2)(bb)Code of Criminal Procedure
High Courts25 Sept 2026Allowed
Ekang Mishra Vs Union Of India & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6910
Hindu Marriage Act, 1955-Section 13-BPassports Act, 1967-Section 6(2)Passport Rules
High Courts25 Sept 2026Dismissed
Navin Choudhary Vs State Of Rajasthan & Anr.
Rajasthan High Court · (2026) 09 RAJ CK 6908
BNSS-Section 483(3), 482BNS-Section 318(4), 316(2), 338, 336(3), 340(2), 61(2)(a)
Tribunals and Commissions25 Sept 2026Dismissed
Bushan Ch Das Vs M/O Finance
Central Administrative Tribunal · (2026) 09 CAT CK 6880
Administrative Tribunals Act, 1985-Section 5(6)CAT Procedure Rules, 1987-Rule 15(1)
Tribunals and Commissions25 Sept 2026Disposed Of
Ashok Kumar Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6854
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 2021-Rule 8EPF Staff (CCA) Rules, 1971-Rule 10, 11(2)
Tribunals and Commissions25 Sept 2026Partly Allowed
Swapan Chand Dutta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6848
RS (Pension) Rules
Tribunals and Commissions25 Sept 2026Dismissed
Upendra Kumar Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6846
Tribunals and Commissions25 Sept 2026Disposed Of
Manojit Kumar Ghosh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6832
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Sept 2026Disposed Of
Goutam Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6823
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions25 Sept 2026Dismissed
Ashok Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6856
CCS (CCA) Rules, 1965-Rule 11 (iii), 16
Tribunals and Commissions25 Sept 2026Dismissed
J K Plywood and Hardware & Ors. Vs Samman Capital Ltd. (Formerly known as Indiabulls Housing Finance Ltd.)
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6100
SARFAESI Act-Section 18
Tribunals and Commissions25 Sept 2026Allowed
Mahesh Exim & Ors. Vs The Authorised Officer, Axis Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6082
Tribunals and Commissions25 Sept 2026Dismissed
State Bank Of India Vs Dattatraya Ganpatrao Marge
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6073
Tribunals and Commissions25 Sept 2026Allowed
Sheth Fincap Services Private Limited Vs Takshashila Corporation LLP & Ors.
National Company Law Tribunal · (2026) 09 NCLT CK 6031
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 13(1)(b), 13(1)(c), 14, 14(2) to 14(3), 15, 17, 18, 19, 20 and 21, 31(1), 33Insolvency and Bankruptcy Application to Adjudicating Authority Rules, 2016-Rule 4Arbitration and Conciliation Act, 1996
Tribunals and Commissions25 Sept 2026Dismissed
State Tax Officer (4) Vs CA Vinod T. Agrawal & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5991
Insolvency and Bankruptcy Code, 2016-Section 61, 7, 53, 53(1)(b)(ii), 3(31), 3(30)Gujarat Value Added Tax Act, 2003-Section 48Central Sales Tax Act, 1956-Section 9(2)