Tribunals and Commissions26 Sept 2026Disposed Of
Naseer Ahmad Dar Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6827
Constitution of India
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 370 of 61,482
High Courts26 Sept 2026Dismissed
Masood Ali Parry & Ors. Vs State Of Jammu & Kashmir (now UT) & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5889
J&K Land Acquisition Act, 1990-Section 18, 23, 6
High Courts26 Sept 2026Dismissed
Ab. Karim Koli & Ors. Vs UT of J&K through Commissioner Secretary to Government Jal Shakti Department, Civil Secretariat Jammu/Srinagar & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5886
Constitution of India-Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts26 Sept 2026Disposed Of
Ghulam Ahmad Ganai Vs Union Territory Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5881
Constitution of India-Article 226RPC-Section 120-B
High Courts26 Sept 2026
Sheikh Rafiq Ahmad & Anr. Vs Union Territory Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5878
Jammu and Kashmir Public Services Guarantee Act, 2011Constitution of India-Article 300-A
High Courts26 Sept 2026Dismissed
Masood Ali Parry & Ors. Vs State Of Jammu & Kashmir (now UT) & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5877
Jammu & Kashmir Land Acquisition Act, 1990-Section 18, 23, 6
High Courts26 Sept 2026Disposed Of
M/S Incredible Placement Services Pvt. Ltd Vs Union Of India & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5875
Contract Labour Act 1970
High Courts26 Sept 2026Dismissed
Fayaz Ahmad Mir Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5874
Police Rules, 1960-Rule 354
High Courts26 Sept 2026
Union Territory Of J And K & Anr. Vs Waseem Hussan Lone
Jammu And Kashmir High Court · (2026) 09 J&K CK 5873
High Courts26 Sept 2026Dismissed
Mohd. Qayoom Through His Wife Nasima Bi Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5865
J&K Public Safety Act, 1978
High Courts26 Sept 2026Dismissed
Taranjit Singh Vs Union Of India & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5862
BSF Act-Section 19(a), 26
High Courts26 Sept 2026
Sheetal Nagotra & Ors. Vs State Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5855
High Courts26 Sept 2026Allowed
Romesh Kumar Sawhney & Ors. Vs Union Territory Of Jammu & Kashmir & Anr.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5849
Constitution of India-Article 226
High Courts26 Sept 2026Dismissed
Mohammad Sultan Bhat Vs Union Territory Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5846
Constitution of India-Article 227Code of Civil Procedure-Order I Rule 10 (2), VII Rule 11
High Courts26 Sept 2026Disposed Of
Mangat Ram Vs Shano Devi
Jammu And Kashmir High Court · (2026) 09 J&K CK 5841
Code of Civil Procedure-Order XVIII Rule 17, Section 151, 47Hindu Marriage Act-Section 13, 9, 12J&K Hindu Marriage Act-Section 13(1), 13(I)(iii)
High Courts26 Sept 2026Dismissed
Mukhtiar Singh & Ors. Vs U. T. of J&K & Ors.
Jammu And Kashmir High Court · 2025 INSC 895
IPC-Section 431, 341Code of Criminal Procedure-Section 156(3), 482BNSS-Section 175(3), 528
High Courts26 Sept 2026Allowed
Jaydeep Singh Jadeja Vs UT Of J&K
Jammu And Kashmir High Court · (2026) 09 J&K CK 5831
Bharatiya Nagarik Suraksha Sanhita (BNSS)-Section 528, 173(3)IPC-Section 175Code of Criminal Procedure-Section 91
High Courts26 Sept 2026Disposed Of
Ashwani Kumar Sharma Vs Rachna Sharma
Jammu And Kashmir High Court · (2026) 09 J&K CK 5829
Hindu Marriage Act-Section 13
High Courts26 Sept 2026Disposed Of
Shabir Hussain Vs State Bank Of India
Jammu And Kashmir High Court · (2026) 09 J&K CK 5828
Constitution of India-Article 226
High Courts25 Sept 2026Dismissed
Archana Rao & Ors. Vs State Of U.P. & Anr.
Allahabad High Court · (2026) 09 AHC CK 7027
Code of Criminal Procedure-Section 125, 125(1), 125(1)(b), 125(1)(c), 2(y)Indian Penal Code, 1860-Section 8