Tribunals and Commissions15 Mar 2023
Intermedia Cable Communication Pvt. Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0031
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2023
241 judgments · page 11 of 13
Tribunals and Commissions15 Mar 2023
Nxtdigital Limited (formerly Known As Grant Investrade Limited Vs Colva Satellite Services And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0027
Tribunals and Commissions13 Mar 2023
Den Networks Ltd Vs Kasthuri Medias Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0019
Tribunals and Commissions03 Mar 2023Allowed
Hathway Digital Private Limited Vs Tara MA Satellite & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0012
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 65B, 102
Tribunals and Commissions02 Mar 2023
Discovery Communication India Vs Cablecast New India Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0008
Tribunals and Commissions01 Mar 2023
Swiftmail Communications Pvt Ltd Vs Sai Communication
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0011
Tribunals and Commissions01 Mar 2023
Gtpl Jay Santoshima Network Pvt Ltd Vs Sanjaykumar Bhupatbhai Humbal
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0010
Tribunals and Commissions01 Mar 2023
Hathway Digital Ltd Vs Ganesh Cable Vision
Telecom Disputes Settlement And Appellate Tribunal · (2023) 03 TDSAT CK 0009
Tribunals and Commissions27 Feb 2023
Dishnet Wireless Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0068
Tribunals and Commissions24 Feb 2023
Hathway Digital Private Limited Vs T S Cable & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0051
Tribunals and Commissions22 Feb 2023Allowed
Jay Shree Enterprises Vs Brij Mohan Gupta
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0057
Code of Civil Procedure, 1908 — Order 9 Rule 7, Order 9 Rule 9Telecom Disputes Settlement And Appellate Tribunal Prqcedures, 2005 — Rule 12
Tribunals and Commissions21 Feb 2023Allowed
Zee Entertainment Enterprise Ltd. (Maharashtra) Vs Venkata Sai Media Pvt. Ltd. And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0062
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 102
Tribunals and Commissions21 Feb 2023Allowed
Siti Cable Network Limited Vs Intzar Cable and Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0061
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 102
Tribunals and Commissions21 Feb 2023Allowed
Siti Cable Network Limited Vs New Time Cable and Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0060
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 102
Tribunals and Commissions21 Feb 2023
Siti Networks Ltd Vs Bachchu Cable Tv Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0046
Tribunals and Commissions20 Feb 2023
Den Networks Ltd Vs Arathy Communitions And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0049
Tribunals and Commissions17 Feb 2023Allowed
Siti Network Ltd Vs Vinay Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0033
Tribunals and Commissions16 Feb 2023
Siti Networks Ltd Vs Robin Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0036
Tribunals and Commissions16 Feb 2023
Karur Vysya Bank Limited Vs V K Architecture And Others
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0034
Tribunals and Commissions14 Feb 2023Allowed
Den Networks Ltd Vs Husniyam Cable Network and Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 02 TDSAT CK 0028
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 102