Securities Appellate Tribunal Mumbai Judgments

Tribunals and Commissions30 Nov 2023Disposed Of

CPR Capital Services Private Limited And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0027

Securities And Exchange Board Of India (Stock Brokers) Regulations, 1992 — Regulation 9, 9(b), 9(e), 9(f), 26(ii), 26(iv)Securities And Exchange Board Of India Act, 1992 — Section 27A, 27(1), 27(2)

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Tribunals and Commissions30 Nov 2023Dismissed

Aushim Khetarpal Vs Securities & Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0026

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Tribunals and Commissions29 Nov 2023Allowed

Kamleshgiri Manusukhgiri Goshwami Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0029

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Tribunals and Commissions28 Nov 2023Allowed

20 Microns Limited Vs BSE Limited And Others

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0022

Securities And Exchange Board Of India (Listing Obligations And Disclosure Requirements) Regulations, 2015 — Regulation 17(1A), 17(1C)Companies Act, 2013 — Section 149, 152(2), 161(1)

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Tribunals and Commissions24 Nov 2023Dismissed

Jatinder Kaur Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0024

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Tribunals and Commissions24 Nov 2023Allowed

Rajani Dusad And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0021

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Tribunals and Commissions24 Nov 2023Dismissed/Disposed Of

Chitrabai Vasantrao Nikam Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0020

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Tribunals and Commissions24 Nov 2023Dismissed/Disposed Of

Chandra Lakshmi Safety Glass Ltd Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0019

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Tribunals and Commissions24 Nov 2023Dismissed/Disposed Of

Jitendra Kumar Shah Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0018

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Tribunals and Commissions24 Nov 2023Dismissed

Kiritbhai Manubhai Shah HUF Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0017

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Tribunals and Commissions24 Nov 2023Dismissed

Shailesh Singh Prem Singh Negi Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0016

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Tribunals and Commissions21 Nov 2023Disposed Of

Alpesh Vasanji Furiya And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0003

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Tribunals and Commissions20 Nov 2023Dismissed

Ramesh Chandra Gupta Vs National Stock Exchange of India Ltd And Others

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0005

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Tribunals and Commissions10 Nov 2023Allowed

Sparrow Asia Diversified And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0015

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Tribunals and Commissions10 Nov 2023Dismissed

Kuber Floritech Ltd Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0002

Securities And Exchange Board Of India Act, 1992 — Section 28A

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Tribunals and Commissions01 Nov 2023Disposed Of/Dismissed

Vijayraj Surana Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2023) 11 SEBI CK 0001

Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India (Listing Obligations And Disclosure Requirements) Regulations, 2015 — Regulation 30Securities And Exchange Board Of India Act, 1992 — Section 11, 11A, 11B, 12A

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Tribunals and Commissions20 Oct 2023Allowed/Disposed Of