Tribunals and Commissions24 Mar 2022Allowed
Empower India Limited And Others Vs BSE Limited And Others
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0088
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 18 of 67
Tribunals and Commissions11 Mar 2022
Hemant Ghai Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0071
Tribunals and Commissions11 Mar 2022
Artha Vrddhi Securities Ltd. Vs National Stock Exchange Of India Ltd And Others
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0067
Tribunals and Commissions10 Mar 2022Dismissed
Raju Ghosh Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0060
Companies Act, 1956 — Section 5(g)
Tribunals and Commissions09 Mar 2022Disposed Of
Dish TV India Ltd And Othrers Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0057
Securities And Exchange Board Of India Act, 1992 — Section 11, 11B
Tribunals and Commissions09 Mar 2022Disposed Of
Dish TV India Ltd Vs BSE Limited And Othrers
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0056
Tribunals and Commissions08 Mar 2022
Vilas Joshi And Othrers Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0049
Tribunals and Commissions08 Mar 2022
Chandrakanta Laddha And Othrers Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0043
Tribunals and Commissions08 Mar 2022Dismissed
Top Class Capital Markets Pvt. Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0032
Tribunals and Commissions07 Mar 2022
Indianivesh Shares And Securities Pvt. Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0039
Tribunals and Commissions07 Mar 2022Dismissed
Soumen Ghosh Vs G. Mahalingam
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0035
Tribunals and Commissions04 Mar 2022
Ajit Singh Dua Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0031
Tribunals and Commissions04 Mar 2022
Geojit Financial Services Limited Vs Securities & Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0028
Tribunals and Commissions04 Mar 2022Disposed Of
Man Mohan Singh Dua Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0025
Tribunals and Commissions04 Mar 2022
Rajinder Jeet Singh Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0023
Tribunals and Commissions03 Mar 2022Allowed
Rajib Rajbangshi Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0085
Tribunals and Commissions03 Mar 2022Allowed
Rajesh Jaiswal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0083
Tribunals and Commissions02 Mar 2022Dismissed
Prayag Infotech Hi Rise Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0021
Companies Act, 1956 — Section 2(19A), 2(45AA), 4A, 60, 67(3)Companies Act, 2013 — Section 2(36), Section 55A, 56, Sections 67, 73, 73(1), 73(1A), 73(2), 73(3), 75(1)Securities And Exchange Board Of India Act, 1992 — Section 11, 11A, 11C(3), 11C(5), 15A, 27(2)
Tribunals and Commissions02 Mar 2022Allowed
Hemang S. Shah And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0012
Tribunals and Commissions02 Mar 2022
Vilas Joshi And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0010