Tribunals and Commissions21 Jan 2020Allowed
Master Consultancy Services Vs A School India Pvt. Ltd. And Another
National Company Law Tribunal · (2020) 01 NCLT CK 0017
Insolvency And Bankruptcy Code, 2016 — Section 22(4)
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 887 of 1,018
Tribunals and Commissions20 Jan 2020
Shaji Purushothaman & Anr. Vs S. Rajendran & Ors.
National Company Law Tribunal · (2020) 01 NCLT CK 0740
IBC, 2016-Section 60(5), 30(6), 31, 30(4), 7, 12, 12A, 129(A), 30CIRP Regulations-Regulation 30(A)
Tribunals and Commissions20 Jan 2020
M/s. Hybrid Financial Services Ltd. Vs Gopal Krishna Raju & Ors.
National Company Law Tribunal · (2020) 01 NCLT CK 0741
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 36, 36(3), 36(4), 38, 53
Tribunals and Commissions20 Jan 2020
Persistent Systems Limited Vs Klisma E-Services Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0742
Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 13, 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions20 Jan 2020
M/s. Garron Trading Company Pvt. Ltd. Vs Gopal Krishna Raju & Ors.
National Company Law Tribunal · (2020) 01 NCLT CK 0743
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 60(5), 36, 36(1), 36(3), 36(4), 38, 53
Tribunals and Commissions20 Jan 2020Allowed
Vedant Tradelink Pvt Ltd Vs B D Overseas & Fiscal Services Ltd
National Company Law Tribunal · (2020) 01 NCLT CK 0744
Insolvency and Bankruptcy Code, 2016-Section 9, 13, 14, 15, 16, 17, 18, 19, 20, 21Companies Act, 1956Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act
Tribunals and Commissions20 Jan 2020
M/s. Marmo Stone Pvt. Ltd. Vs M/s. Glow Softech Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0745
Insolvency and Bankruptcy Code, 2016-Section 9, 12A
Tribunals and Commissions20 Jan 2020
B. Mathav Vs Rocana Infrastructure Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0746
Insolvency & Bankruptcy Code, 2016-Section 9, Rule 6, 13, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions20 Jan 2020Allowed
M/s. Harvinder Singh Luthra Vs M/s. Victronics Communications Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0747
IBC, 2016-Section 9, 12(A)
Tribunals and Commissions20 Jan 2020Allowed
M/s. Surya Pelle Chemical & Mould (P) Ltd. Vs M/s. Taurus Hides Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 1053
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 4, 9(5), 14(1), 14(2), 14(2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions20 Jan 2020Allowed
Canara Bank Vs Gopalsons Steels Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 1054
Insolvency and Bankruptcy Code, 2016-Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banking Companies Act 1949
Tribunals and Commissions20 Jan 2020Allowed
Mr. Mukesh Khathuria Vs Sabre Helmets Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 1055
Insolvency and Bankruptcy Code, 2016-Section 33(2), 9, 13, 15, 29, 33, 33(6), 34, 52, 53IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 16IBBI (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions20 Jan 2020Dismissed
OPG Power Generation Pvt Ltd Vs Spictex Cotton Mills Pvt Ltd
National Company Law Tribunal · (2020) 01 NCLT CK 0957
I&B (AAA), Rules, 2016-Rule 8
Tribunals and Commissions20 Jan 2020Allowed
M/s. Lim Fa Pte Ltd. Vs M/s. Pioneer Globex Private Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0958
Insolvency and Bankruptcy Code, 2016-Section 4, 5(20), 8, 9, 9(3)(c), 9(3)(d), 9(5)(1), 13, 13(1)(b), 13(1)(c), 13(2), 14, 14(1), 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Interest Act, 1978
Tribunals and Commissions20 Jan 2020
M/s. Sagaya Annal Associates Vs M/s. Store N Move Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0959
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 8(1), 8(2)(a)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5Companies Act, 2013-Section 188
Tribunals and Commissions20 Jan 2020
Nuvoco Vistas Corporation Limited Vs Shetty- Patil Developers LLP
National Company Law Tribunal · (2020) 01 NCLT CK 0960
Insolvency & Bankruptcy Code-Section 8, 9, 13, sub-section (1) of Section 14, sub-section (1) of Section 31, 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6
Tribunals and Commissions20 Jan 2020
S Z Deshmukh & Co. Vs VOVL Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0961
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions20 Jan 2020Dismissed
Vimal Kumar Sharma Vs B & M Hot Breads Pvt Ltd
National Company Law Tribunal · (2020) 01 NCLT CK 0962
I&B (Application to Adjudicating Authority) Rules, 2016-Rule 8
Tribunals and Commissions20 Jan 2020Disposed Of
Modulo Ceramics Pvt Ltd Vs Swathi Build-Tech Pvt Ltd
National Company Law Tribunal · (2020) 01 NCLT CK 0963
IBC-Section 9
Tribunals and Commissions20 Jan 2020Allowed
M/s. Luminous Power Technologies Pvt. Ltd. Vs M/s. Yashica Electronics Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0964
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 4, 9(5), 14(1), 14(2) (2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6