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Judgment
3 paragraphs · 56 words
ORDER
Mr. S.Shivram, Advocate who appeared on behalf of the Petitioner and represents that in view of the settlement as arrived at between the parties, he seeks to withdraw this Petition.
Taking into consideration the said representation as well as Rule 8 of I&B (AAA), Rules, 2016, this Petition stands dismissed as withdrawn. File to records.