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Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0963

Modulo Ceramics Pvt Ltd vs Swathi Build-Tech Pvt Ltd

National Company Law Tribunal · Decided on 20 January 2020

HON’BLE JUDGES
K Ananth Padmanabha Swamy, Member (Judicial) · Binod Kumar Sinha, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
CP(IB) No. 618/9/HDB/2019

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Judgment

1 paragraphs · 43 words

Counsel for the Petitioner present and filed a memo seeking leave of this Adjudicating Authority to withdraw the Petition. Memo is taken on record which forms part of the order. Permission is accorded. CP (IB) No.618/9/HDB/2019 is closed as withdrawn vide separate order.