Tribunals and Commissions20 Aug 2020Disposed Of
State Bank Of India Vs Anil Dhirajlal Ambani
National Company Law Tribunal · (2020) 08 NCLT CK 0034
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 818 of 1,018
Tribunals and Commissions20 Aug 2020Dismissed
Freebie Solutions Private Ltd Vs Zaggle Prepaid Ocean Services Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0033
Code Of Criminal Procedure, 1973 (CrPC) — Section 41AInsolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(5)(2)(d), 65
Tribunals and Commissions20 Aug 2020Disposed Of
Siripuram Developers Private Limited And Ors Vs Andhra Bank (Now Merged With Union Bank Of India) And Ors
National Company Law Tribunal · (2020) 08 NCLT CK 0031
Indian Contract Act, 1872 — Section 128, 134Insolvency And Bankruptcy Code, 2016 — Section 33, 60(5), 60(5)(C)
Tribunals and Commissions20 Aug 2020Allowed
Maloo Bhatt And Co. Vs Pet Metal Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0024
Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33
Tribunals and Commissions20 Aug 2020Disposed Of
Sidhant Career Concepts Private Limited Vs Registrar Of Companies, Uttar Pradesh And Uttarakhand
National Company Law Tribunal · (2020) 08 NCLT CK 0023
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3National Company Law Tribunal Rules, 2016 — Rule 87ACompanies Act, 2013 — Section 248, 252, 455(1)
Tribunals and Commissions20 Aug 2020Disposed Of
Maheshkumar Narvarlal Patel Vs Registrar Of Companies
National Company Law Tribunal · (2020) 08 NCLT CK 0022
Companies Act, 2013 — Section 248, 248(1), 248(4), 252(3), 455
Tribunals and Commissions20 Aug 2020Disposed Of
Rabia Textiles Private Limited Vs Registrar Of Companies, Uttar Pradesh And Uttarakhand
National Company Law Tribunal · (2020) 08 NCLT CK 0021
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3National Company Law Tribunal Rules, 2016 — Rule 87ACompanies Act, 2013 — Section 248, 252, 252(3), 455(1)
Tribunals and Commissions20 Aug 2020Disposed Of
Saibaba Trading Private Limited And Ors. Vs Mukund Fashion Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0020
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 7, 8, 8(2), 10, 12, 14Companies Act, 2013 — Section 102, 105, 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 230, 230(3), 230(5), 231, 232
Tribunals and Commissions19 Aug 2020
Mr. Ram Ratan Kanoongo Vs M/s. S.K. Ganguli
National Company Law Tribunal · (2020) 08 NCLT CK 0466
Insolvency and Bankruptcy Code, 2016-Section 9, 21, 21(6A)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 4A, 16A
Tribunals and Commissions19 Aug 2020
Profile Interiors Vs Praxis Home Retail Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0467
Insolvency and Bankruptcy Code, 2016-Section 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A(1)(a), 30A(6)
Tribunals and Commissions19 Aug 2020
Power HF India Private Limited Vs Resolution Professional
National Company Law Tribunal · (2020) 08 NCLT CK 0468
I&B Code, 2016-Section 60(5)
Tribunals and Commissions19 Aug 2020Disposed Of
Vijaya Sai Transport Vs Andhra Cements Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0469
IBC-Section 9
Tribunals and Commissions19 Aug 2020Dismissed
M/s. Mewar Technocast Private Limited Vs M/s. R.K. Manufacturing Co. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0470
Insolvency and Bankruptcy Code, 2016-Section 9, 5 (20), 5 (21)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act
Tribunals and Commissions19 Aug 2020Allowed
Standard Chartered Bank Vs M/s JVL Agro Industries Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0471
Insolvency & Bankruptcy Code, 2016-Section 33(1), 60(5), 30, 30(4), 5, 29A, 29(A)(c), 33(1)(a), 12, 56, 30(6), 33, 34(1), 14, 33(5)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36AIBBI (Liquidation Process) Regulations, 2016-Regulation 12
Tribunals and Commissions19 Aug 2020Dismissed
M/s. Om Logistics Limited Vs M/s. La Nourriture India Specialities Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0472
Insolvency and Bankruptcy Code, 2016-Sections 9, 9(5)(ii)(d), 7 and 4Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rules 6 and 5Limitation Act-Article 137, Section 5
Tribunals and Commissions19 Aug 2020
MN Ventures Private Limited Vs M/s. HFCL Satellite Communications Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0473
Insolvency and Bankruptcy Code, 2016-Section 7, 22(3)(a), 22
Tribunals and Commissions19 Aug 2020Disposed Of
Dr. Kalathur Thomas Thomas Vs M/s. LGCL Urban Homes (India) LLP & Anr.
National Company Law Tribunal · (2020) 08 NCLT CK 0474
IBC, 2016-Section 9, 4I&B (AAA) Rules, 2016-Rule 6, 5Negotiable Instruments Act-Section 138
Tribunals and Commissions19 Aug 2020Disposed Of
Dr. Kalathur Thomas Thomas Vs M/s. LGCL Urban Homes (India) LLP & Anr.
National Company Law Tribunal · (2020) 08 NCLT CK 0475
IBC, 2016-Section 9, 4I&B (AAA) Rules, 2016-Rule 5, 6Negotiable Instruments Act-Section 138
Tribunals and Commissions19 Aug 2020Dismissed
M/s. Mewar Technocast Private Limited & Anr. Vs M/s. R.K. Manufacturing Co. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0476
Insolvency and Bankruptcy Code, 2016-Section 9, 5(20), 5(21)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act
Tribunals and Commissions19 Aug 2020Disposed Of
Aries Industries Vs Sai Bandhan Infinum Pvt Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0477
Insolvency & Bankruptcy Code, 2016-Section 9