CourtKutchehry.com

COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 819 of 1,018

Tribunals and Commissions19 Aug 2020Disposed Of

Standard Chartered Bank And Ors Vs Jvl Agro Industries Ltd. And Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0040

Insolvency And Bankruptcy Code, 2016 — Section 5, 12, 14, 29(A)(c), 29(A), 30, 30(4), 30(6), 33, 33(1), 33(5), 34(1), 56, 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 12, 36(A)Constitution Of India, 1950 — Article 226
Read judgment
Tribunals and Commissions18 Aug 2020Allowed

M/s. Mykind Vacations Pvt. Ltd. Vs M/s. Dion Global Solutions Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0478

Insolvency and Bankruptcy Code, 2016-Section 8, 8(1), 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6
Read judgment
Tribunals and Commissions18 Aug 2020

State Bank Of India Vs ICSA (India) Ltd

National Company Law Tribunal · (2020) 08 NCLT CK 0479

Insolvency & Bankruptcy Code, 2016-Section 7, 12, 14, 30(6), 33, 33(1)(a), 35 to 50, 52, 52 to 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40CInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(3), 32, 32A, clauses (a) to (d) of Regulation 32
Read judgment
Tribunals and Commissions18 Aug 2020

Amrish Shukla Vs Committee Of Creditors & Ors.

National Company Law Tribunal · (2020) 08 NCLT CK 0561

Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 7, 52, 53, Sub-Section 6 of Section 33Insolvency and Bankruptcy Board of India (Corporate Insolvency Resolution Process) Regulations, 2016-Regulation 39BInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Read judgment
Tribunals and Commissions17 Aug 2020

Creative Infraheights Pvt. Ltd. Vs JBK Developers Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0562

Insolvency and Bankruptcy Code, 2016-Section 5(20), 5(21), 8, 9, 9(3)(b), 9(5), 9(5)(2(d), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Read judgment
Tribunals and Commissions17 Aug 2020Allowed

Asset Reconstruction Company (India) Limited Vs Surya Treasure Island Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0563

Insolvency and Bankruptcy Code, 2016-Section 7, 17, 21, 23, 29, 29A, 30, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(6), 31, 31(1), 32, 43, 43(4)(b), 45, 50, 53, 61(3), 66, 66(2)(a), 238Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36, 37, 38, 38(1), 38(1A), 38(1B), 38(2)(a), 38(2)(b), 38(2)(c), 38(3), 39, 39(4)Companies Act, 2013
Read judgment
Tribunals and Commissions17 Aug 2020

M/s Banyan Tree Developers Pvt. Ltd. Vs Parivartan Buildtech Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0564

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 14, 29A, 30(6), 31, 33, 33(1)(b), 33(5), 33(7), 34(1), 56, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 39(4)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13
Read judgment
Tribunals and Commissions17 Aug 2020

M/s Om Logistics Ltd Vs M/s NTL Electronics India Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0565

Insolvency and Bankruptcy Code, 2016-Section 60(5), 9, 8, 7, 5(21), 5(8), 3(12), 3(11)National Company Law Tribunal Rules, 2016-Rule 11Real Estate (Regulation and Development) Act, 2016-Section 2
Read judgment