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Judgment
4 paragraphs · 64 words
ORDER
Ld. Counsel Mr. S. Murugan for the Applicant and Ld. Counsel Mr. Ganesh Iyer for the Respondent are present.
The Counsel for the Applicant states that memo of compromise has been filed on 12.03.2020 in the Registry stating that the matter has been settled between the parties. Hence, the Applicant seeks permission to withdraw this application.
Hence, this IBA/1421/2019 is dismissed as withdrawn.