Tribunals and CommissionsSingle Bench(2020) 08 NCLT CK 0469

Vijaya Sai Transport vs Andhra Cements Ltd

National Company Law Tribunal, Amaravati Bench · Decided on 19 August 2020

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member Judicial
RESULT
Disposed Of
CASE NUMBER
TRANSFER PETITION NO. COMPANY PETITION/APPLICATION NO.CP(IB) NO. 03/9/AMR/2020

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 30 words

ORDER

The counsel for the Respondent and the Petitioner submits that they have settled the matter and filed a memo to this effect. The case is disposed of as withdrawn.