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Judgment
2 paragraphs · 18 words
Vide order dated 16.06.2020, this matter has already been disposed of as withdrawn.
The matter stands disposed of.
Tribunals and CommissionsDivision Bench(2020) 08 NCLT CK 0477
Aries Industries vs Sai Bandhan Infinum Pvt Ltd
National Company Law Tribunal, Ahmedabad Bench · Decided on 19 August 2020
- HON’BLE JUDGES
- Virendra Kumar Gupta, Member (Technical) · Madan Bhalchandra Gosavi, Member (Judicial)
- RESULT
- Disposed Of
- CASE NUMBER
- CP(IB) 119 of 2020