Insolvency & Bankruptcy Code, 2016-Section 30(6), 30(4), 7, 13, 12, 30(2), 29A, 30(1), 30(2)(a), 38(1A), 30(2)(c), 30(2)(d), 30(2)(e), 53IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(4)

Read judgment

Tribunals and Commissions24 Aug 2020

Mr. Venkata Subbarao Kalva Vs M/s. Virtual Logic Systems Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0445

Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 35(1)(n), 36, 52, 54(1), 54(2)IBBI (Liquidation Process) Regulations, 2016-Regulation 38(1), 33(2)(d), 14NCLT Rules, 2016-Rule 32, 11

Read judgment

Tribunals and Commissions24 Aug 2020Allowed

M/s. Nakoda Dairy Private Limited Vs M/s. Panda Dairy Products Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0446

Insolvency and Bankruptcy Code, 2016-Section 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956

Read judgment

Tribunals and Commissions24 Aug 2020

M/s Sunedison Energy (India) Pvt. Ltd. Vs M/s Sun Alternate Energy Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0447

Insolvency & Bankruptcy Code 2016-Section 7NCLT Rules 2016-Rule 11

Read judgment

Tribunals and Commissions24 Aug 2020Disposed of

In Re: M/s. Aradhya Steel Private Limited (Resolution Plan Approval)

National Company Law Tribunal · (2020) 08 NCLT CK 0481

IBC, 2016-Section 9, 12, 15, 29A, 30(1), 30(2), 30(4), 30(6), 31(1), 43, 45, 50, 53, 66CIRP Regulations, 2016-Regulation 6, 13, 17, 38(1A), 38(2), 39(4)I&B (AAA) Rules, 2016-Rule 6

Read judgment

Tribunals and Commissions24 Aug 2020

Pankaj Mohan Gupta Vs Ouranos Foods & Beverages Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0448

NCLT Rules-Rule 11

Read judgment

Tribunals and Commissions24 Aug 2020Allowed

Mr. A.V.S Krishna Mohan Vs Andhra Bank

National Company Law Tribunal · (2020) 08 NCLT CK 0449

Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 13(2), 14, 15(1)IBBI (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 30A(1)(a), 30A(2), 30A(6), 31, 33, 36ANCLT Rules, 2016-Rule 11

Read judgment

Tribunals and Commissions24 Aug 2020

Mr. Venkata Subbarao Kalva Vs M/s. K.S.Hiremath & Anr.

National Company Law Tribunal · (2020) 08 NCLT CK 0450

Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 35(1)(n), 36, 52, 54(1), 54(2)IBBI (Liquidation Process) Regulations, 2016-Regulation 14, 33(2)(d), 38(1)NCLT Rules, 2016-Rule 11, 32

Read judgment

Tribunals and Commissions24 Aug 2020Allowed

M/s. Nakoda Dairy Private Limited Vs M/s. Panda Dairy Products Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0451

Insolvency and Bankruptcy Code, 2016-Section 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956

Read judgment

Tribunals and Commissions24 Aug 2020Disposed Of

Utkrist Infraprojects Private Limited Vs Registrar Of Companies, Uttar Pradesh And Uttarakhand

National Company Law Tribunal · (2020) 08 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3National Company Law Tribunal Rules, 2016 — Rule 87ACompanies Act, 2013 — Section 248, 252, 252(3), 455(1)

Read judgment

Tribunals and Commissions24 Aug 2020Disposed Of

Awadh Risk Management Private Limited Vs Registrar Of Companies, Uttar Pradesh And Uttarakhand

National Company Law Tribunal · (2020) 08 NCLT CK 0004

Read judgment

Tribunals and Commissions21 Aug 2020Disposed Of

Anurag Chandra Vs Affinity Beauty Salon Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0452

Insolvency and Bankruptcy Code, 2016-Section 14, 31, 32(1), 33(1), 33(5), 33(7)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13

Read judgment

Tribunals and Commissions21 Aug 2020Partly Allowed

CS Sunil G Nanal Vs Facor Steels Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0453

Insolvency and Bankruptcy Code, 2016-Section 10, 35, 35(2), 52, 53, 53(1)(a), 53(1)(b)(i), 53(2), 53(3)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 33, 33(2)(d), 35(3)(4)Companies Act, 2013-Section 326

Read judgment

Tribunals and Commissions21 Aug 2020Allowed

IBM India Private Limited Vs M/s Global Infonet Distribution Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0454

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 21, 32(1), 33, 33(2), 33(5), 33(7)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 17Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13

Read judgment

Tribunals and Commissions21 Aug 2020

Mr. Kumud Mishra Vs M/s. Reverse Logistics Company Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0455

IBC, 2016-Section 9

Read judgment

Tribunals and Commissions21 Aug 2020

M/s. Punjab & Sind Bank Vs M/s. Punjab & Sind Bank

National Company Law Tribunal · (2020) 08 NCLT CK 0456

IBC, 2016-Section 7

Read judgment

Tribunals and Commissions21 Aug 2020Dismissed

M/s Anurutan Textiles Private Limited Vs Sarveshwar Creations Private Limited & Ors.

National Company Law Tribunal · (2020) 08 NCLT CK 0457

Insolvency and Bankruptcy Code, 2016-Sections 7, 9, 10, 12A, 60Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 30A, 31, 33, 36ANCLT Rules, 2016-Rule 11

Read judgment