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Judgment
4 paragraphs · 55 words
Learned Counsel Ms. Krina Parikh appeared on behalf of Learned Counsel Mr. Arjun Sheth for the Operational Creditor.
Learned Counsel Mr. Neel Lakhani appeared for the Corporate Debtor.
However, Operational Creditor makes statement that matter is settled. She requested to permit the withdrawal. Permission is granted.
Accordingly, CP(IB) 137 of 2020 stands disposed-off as withdrawn.
