Tribunals and Commissions27 Aug 2020
Allahabad Bank Vs Indison Agro Foods Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0550
Insolvency and Bankruptcy Code-Section 7
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National Company Law Tribunal judgments
20,341 judgments · page 815 of 1,018
Tribunals and Commissions27 Aug 2020Disposed Of
Axis Bank Ltd Vs Sri Sai Lilagar Power Generation Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0551
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 21(2), 29A, 30(1), 30(2), 30(4), 30(6), 31, 31(1), 31(4), 36AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 35, 36(B), 36(A)(10), 37(1), 39(4)Insolvency and Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions27 Aug 2020
M/s. Oriental Bank Of Commerce Vs M/s. Pellet Energy Systems Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0552
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 18(1)(c), 21(2), 25(2)(h), 29A, 30, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(f), 30(3), 30(4), 30(6), 31, 31(1), 31(3)(b), 31(4), 32(2)(d), 33(2), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 36B(4A), 38, 38(2) and (3), 39, 39(4)
Tribunals and Commissions27 Aug 2020Allowed
Morgan Asia Ltd. Vs Paramount Propbuild Pvt. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0553
Insolvency and Bankruptcy Code, 2016-Section 7, 9(5), 14(1), 14(2), 14(3)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 6, 10Companies Act, 1956
Tribunals and Commissions27 Aug 2020Allowed
M/s. Shivas Farma Casa Private Limited Vs M/s. Cornileus Pharmaceuticals Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0554
Insolvency and Bankruptcy Code, 2016-Section 5(6), 8, 9, 9(5)(2)(d), 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 4, 6IBBI (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6
Tribunals and Commissions26 Aug 2020
Trios Development Support Pvt. Ltd. Vs Taru Leading Edge Pvt. Ltd. & Anr.
National Company Law Tribunal · (2020) 08 NCLT CK 0555
IBC Code, 2016-Section 9
Tribunals and Commissions26 Aug 2020Dismissed
M/s. Kaapi Machines (India) Private Limited Vs M/s. Wework India Management Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0556
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions26 Aug 2020Disposed Of
Mr. Joji Thomas Vs SGP Software Solutions Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0557
I&B Code, 2016-Section 33(1), 9IBBI (Insolvency Resolution Process for Corporate Persons) Regulations 2016-Regulation 6, 16
Tribunals and Commissions26 Aug 2020
M/s. Tijaria Polypipes Ltd Vs M/s. Texon Global Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0558
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 19, 20, 21, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions26 Aug 2020
Punjab National Bank Vs Rathi Ispat Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0559
IBC-Section 7
Tribunals and Commissions26 Aug 2020Allowed
P M Cold Storage Pvt. Ltd. Vs Gradient Business Consulting Pvt. Ltd. & Ors.
National Company Law Tribunal · (2020) 08 NCLT CK 0431
Insolvency and Bankruptcy Code, 2016-Section 7, 7(4), 8, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Sections 241-242
Tribunals and Commissions26 Aug 2020Allowed
Shri Pankaj Srivastava Vs M/s. Bluewater Foods & Exports Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0432
Insolvency And Bankruptcy Code, 2016-Section 10, 22(3)(b)I&B (Application to Adjudicating Authority) Rules, 2016-Rule 7
Tribunals and Commissions26 Aug 2020Allowed
State Bank Of India Vs Tirupati Basmati Exports Pvt. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0433
Insolvency and Bankruptcy Code, 2016-Section 12ANCLT Rules, 2016-Rule 11
Tribunals and Commissions26 Aug 2020
M/s. Renu Proptech Pvt. Ltd. Vs M/s. Red Topaz Real Estate Pvt. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0434
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7Real Estate (Regulation & Development) Act 2016-Section 2(d)
Tribunals and Commissions26 Aug 2020Disposed Of
M/s. IDI Designs Pvt. Ltd. Vs M/s. Wework India Management Pvt. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0435
IBC, 2016-Section 9I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions25 Aug 2020
Ambika Seth Navdeep Gupta Vs Caara India Pvt. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0436
IBC, 2016-Section 9NCLT Rules-Rule 11
Tribunals and Commissions25 Aug 2020
M/s Om Shiv Shakti Iron Industries (P) Ltd Vs M/s Sheetal Shipping & Metal Processor Pvt Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0437
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(c), 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 6, 5(1)(a)NCLT Rules, 2016-Rule 11
Tribunals and Commissions25 Aug 2020
Shriyank Wadhawa Vs Chaudhary Ingots Pvt Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0438
IBC, 2016-Section 12(2) and (3)Process for Corporate Persons) Regulations, 2016NCLT Rules, 2016-Rule 11
Tribunals and Commissions25 Aug 2020
Jagdish Udyog (HUF) Vs Exclusive Steel and Casting Pvt Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0439
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions25 Aug 2020Allowed
M/s Sri Ramani Resorts and Hotels Pvt.Ltd. Vs M/s Sree Bhadra Parks and Resorts Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0440
Insolvency and Bankruptcy Code, 2016-Section 7, 7(4), 7(5)(a), 5(8), 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Registration Act, 1908-Section 17(1)(A)