Tribunals and CommissionsDivision Bench(2020) 08 NCLT CK 0439

Jagdish Udyog (HUF) vs Exclusive Steel and Casting Pvt Ltd

National Company Law Tribunal, Ahmedabad Bench · Decided on 25 August 2020

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Chockalingam Thirunavukkarasu, Member (Technical)
CASE NUMBER
CP(IB) 294/NCLT/AHM/2020

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Judgment

4 paragraphs · 40 words

ORDER

Mr. Shakil S Sheikh, Adv. is present on behalf of the Petitioner.

Learned Lawyer submitted that he has filed a withdrawal pursis in view of the compromise arrived between the parties.

Accordingly, the instant application is dismissed as withdrawn.