Tribunals and Commissions29 Sept 2020
Bulk MRO Industrial Supply Pvt Ltd Vs John Energy Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0533
Insolvency and Bankruptcy Code-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 803 of 1,018
Tribunals and Commissions29 Sept 2020Allowed
In Re: CLS Enterprise Private Limited (Liquidation)
National Company Law Tribunal · (2020) 09 NCLT CK 0570
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 33(1)(b)(ii), 14, 52, 35 to 50, 52 to 54, 33 to 30, 32 to 34Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions29 Sept 2020
Palakshree Foresights Ltd. Vs Bloom Dekor Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0534
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Sept 2020
Mr. Gajesh Labhchand Jain Vs Committee Of Creditors Of E&G Global Estates Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0535
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 21, 5(13)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 6(3), 31(c), 31(d), 33(3), 34, 4A, 31
Tribunals and Commissions29 Sept 2020
Muthuiah Thevar Rajapandian Vs Elmech Engineering Company
National Company Law Tribunal · (2020) 09 NCLT CK 0536
Insolvency and Bankruptcy Code, 2016-Sections 7, 9, 10A, 15, 17, 18, 20, 25(2)(b), 30(4), 60(5), 238-ALimitation Act, 1963-Section 3
Tribunals and Commissions29 Sept 2020
Bonfiglioli Transmission Pvt Ltd Vs Suzlon Energy Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0537
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Sept 2020
Bank Of India Vs M/s Bhagwati Rail Infra Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0507
Insolvency & Backruptcy Code, 2016-Section 12A
Tribunals and Commissions29 Sept 2020
Kotak Mahindra Bank Ltd Vs COC of Jaihind Projects Ltd & Ors
National Company Law Tribunal · (2020) 09 NCLT CK 0538
Insolvency and Bankruptcy Code, 2016-Section 60(5), 9Companies Act, 2013-Rule 11, 155, 420Contract Act
Tribunals and Commissions29 Sept 2020Disposed Of
Perumal Ulaganathan, Interim Resolution Professional Of M/s. Srinathji Glazings Private Limited Vs M/s. Fuso Glass India Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0539
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 33, 33(1), 33(2), 34(5), 34(6), 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39D
Tribunals and Commissions29 Sept 2020
Muthuiah Thevar Rajapandian Vs Tussor Machine Tools (I) Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0540
Insolvency and Bankruptcy Code, 2016-Section 17, 18, 20, 25(2)(b), 60(5), 15, 7, 9, 238-A, 30(4), 10A, 60(6), 14Limitation Act, 1963
Tribunals and Commissions29 Sept 2020Allowed
Ashwin Shantilal Shah Vs Sakura Signs Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0541
Insolvency & Bankruptcy Code-Section 8, 9, 13, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6
Tribunals and Commissions28 Sept 2020Allowed
Sanjay Kumar Jha Vs M/S Werfen Medical India Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0712
Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 8, 9, 10, 14, 14(3)(c), 30, 38Companies Act, 1956
Tribunals and Commissions28 Sept 2020Allowed
Parag Sheth, Resolution Professional of Origin Formulations Private Limited Vs Committee Of Creditors Of Origin Formulations Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0542
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 33, 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions28 Sept 2020
Vidres India Ceramics Pvt Ltd Vs Corus Vitrified Pvt Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0543
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions28 Sept 2020Allowed
In Re: IAP Company Pvt. Ltd. (Liquidation)
National Company Law Tribunal · (2020) 09 NCLT CK 0571
Insolvency and Bankruptcy Code, 2016-Section 9, 14, Sub-Section (6) of Section 30, 33, 33(1), Sub-Clauses (i) (ii) and (iii) of Clause (a) of Sub-Section (1) of Section 33, Chapter III of Part II, 35 to 50, 52, 52 to 54Companies Act, 2013-Section 230Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)
Tribunals and Commissions28 Sept 2020
Mr. Anil N. Surwade & Ors. Vs Mr. Prashant Jain
National Company Law Tribunal · (2020) 09 NCLT CK 0544
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 7, 13NCLT Rules, 2016-Rule 11
Tribunals and Commissions28 Sept 2020
Geostar Surveys India Pvt. Ltd. Vs Great Unison Contractors India Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0545
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 12
Tribunals and Commissions28 Sept 2020Dismissed
Swati Switchgears (India) Pvt Ltd Vs Sai Applied Technologies Pvt Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0546
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to the Adjudicating Authority) Code, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions28 Sept 2020
S.N. Tradelink Private Limited Vs M/s. Millennium Structruals (India) Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0547
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 7
Tribunals and Commissions28 Sept 2020
Narinder Singh Azad
National Company Law Tribunal · (2020) 09 NCLT CK 0548
Insolvency and Bankruptcy Code, 2016-Sections 94 (1), 94 (4), 94 (6), 96, 96 (1) (a), 97, 99, 99 (7), 100, Chapter III of Part IIIInsolvency and Bankruptcy (Application to Adjudicating Authority for IRP for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 6 (1)RDB Act, 1993-Section 19