Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0533

Bulk MRO Industrial Supply Pvt Ltd vs John Energy Ltd

National Company Law Tribunal · Decided on 29 September 2020

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Chockalingam Thirunavukkarasu, Member (Technical)
CASE NUMBER
C.P.(I.B) No. 744/NCLT/AHM/2019

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Judgment

3 paragraphs · 27 words

Learned lawyer appearing on behalf of the Petitioner filed a purse to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 744/2019 is dismissed as withdrawn.