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Judgment
5 paragraphs · 67 words
Learned Counsel Mr. Pavan Godiawala appeared for the Operational Creditor.
Learned Counsel Mr. Ravi Pahwa appeared for the Corporate Debtor.
Learned Counsel of the Operational Creditor seeks permission to withdraw the IB petition as matter is settled at between the parties.
The permission is granted with a liberty to revive this petition in case of settlement fails.
Accordingly, CP(IB) 161 of 2020 stands disposed of as withdrawn.