Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0534

Palakshree Foresights Ltd. vs Bloom Dekor Ltd

National Company Law Tribunal · Decided on 29 September 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 241 of 2019

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Judgment

3 paragraphs · 35 words

Learned Counsel of the Operational Creditor seeks permission to withdraw the IB petition as matter is settled at between the parties.

The permission is granted.

Accordingly, CP(IB) 241 of 2019 stands disposed of as withdrawn.