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National Company Law Tribunal judgments

20,341 judgments · page 717 of 1,018

Tribunals and Commissions26 Oct 2021

M/s. V R V Textiles Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0487

Insolvency and Bankruptcy Code, 2016-Section 10, 13(2), 15, 17, 18, 20, 14, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7
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Tribunals and Commissions26 Oct 2021Disposed Of

Mr. Ansul Gupta Vs Shamken Spinners Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0300

Insolvency and Bankruptcy Code, 2016-Chapter III of Part-II, Section 14, 33(1), 33(1)(a), 33(1)(b)(ii), 33(5), 34(1), 35(1)(n), 52, 53CIRP Regulations, 2016-Regulation 39B, 39C, 39DIBBI (Liquidation Process) Regulations, 2016-Regulation 2B, 4, 9, 13, 32, 32A
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Tribunals and Commissions25 Oct 2021

Mr. Dalip Narinder Gupta Vs M/s Shree OM Enterprises Pvt. Ltd.

National Company Law Tribunal · (2021) 10 NCLT CK 0306

Insolvency & Bankruptcy Code, 2016-Section 4, 7, 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20, 238-AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Indian Contract Act, 1872-Section 25, 60, 61
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Tribunals and Commissions25 Oct 2021

Balaji Durobuild Private Limited Vs M/s Sandwoods Infratech Projects Pvt. Ltd.

National Company Law Tribunal · (2021) 10 NCLT CK 0311

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 3(23), 65(1), 15, 14, 13(2), 17, 18, 19, 20, sub-section (1) of section 14Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions25 Oct 2021Allowed

Urvasi Theatres Pvt Ltd Vs Liners India Ltd

National Company Law Tribunal · (2021) 10 NCLT CK 0313

Insolvency and Bankruptcy Code, 2016-Section 54 (1), 53 (a) (b) (i) (ii)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 45 (3) (b), 45 (1), 45 (2), 32 (a), 32 (d), 32 (e), 33 (2) (c)
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Tribunals and Commissions25 Oct 2021Disposed Of

K B Polychem India Ltd Vs Kaygee Shoetech Pvt. Ltd

National Company Law Tribunal · (2021) 10 NCLT CK 0291

Insolvency and Bankruptcy Code, 2016-Section 9, 33, 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(1), 34(2), 52Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7AInsolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Chapter-III
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