Tribunals and CommissionsDivision Bench(2021) 10 NCLT CK 0314

State Bank Of India vs Siddhartha Todi

National Company Law Tribunal · Decided on 25 October 2021

HON’BLE JUDGES
Dharminder Singh, Member (Judicial) · Sumita Purkayastha, Member (Technical)
CASE NUMBER
IB-632/ND/2021

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Judgment

3 paragraphs · 38 words

ORDER

Application filed under Section 95. Notice to be issued to Personal Guarantor, RP to file report. Moratorium as per Section 96 stands initiated on the date of filing of the petition.

List for further consideration on 01.12.2021.