National Company Law Tribunal Judgments

Insolvency and Bankruptcy Code, 2016-Section 30(6), 9, 29A, 30(4), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 31, 31(1), 31(3)(b), 53, 14, 61, 62IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(1)(c), 27, 35, 36B(4A), 38, 39, 39(4)Insolvency and Bankruptcy Code (Amendment) Act, 2019

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Tribunals and Commissions29 Oct 2021Allowed

Abhigyan Developers Pvt. Ltd. Vs Shreepati Build Infra Investment Ltd.

National Company Law Tribunal · (2021) 10 NCLT CK 0510

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 5(7), 5(8)(f), 65, 9, 4(1), 14, 14(1), 31(1), 33, 13, 15, 17, 18, 19, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 9(1)Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6

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Tribunals and Commissions29 Oct 2021

M/s. Abhirama Steels Limited Vs M/s. PVK Engineers Private Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0511

Insolvency and Bankruptcy Code, 2016-Section 7, 12A, 13(2), 14, Sub-section (1) of Section 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956

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Tribunals and Commissions29 Oct 2021Allowed

Honest Enterprise Private Limited Vs Hyderabad Metchem Pvt Ltd

National Company Law Tribunal · (2021) 10 NCLT CK 0512

Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(ii)(d), 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013

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Tribunals and Commissions29 Oct 2021

Ratan India Finance Pvt. Ltd. Vs M/s Cox & Kings Ltd.

National Company Law Tribunal · (2021) 10 NCLT CK 0513

Insolvency and Bankruptcy Code-Section 60(5), 14(2)(a), 14(2A), 18, 25, 235A

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Tribunals and Commissions29 Oct 2021Dismissed

Mr. Udupi Vasudev Ganesh Nayak Vs P&S Jewellery Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0514

Insolvency and Bankruptcy Code, 2016-Section 60(5), 196Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 33, Schedule I Clause 12Insolvency and Bankruptcy Board of India (Liquidation Process) (Amendment) Regulations, 2019

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Tribunals and Commissions29 Oct 2021Allowed

Honest Enterprise Private Limited Vs Hyderabad Metchem Private Ltd

National Company Law Tribunal · (2021) 10 NCLT CK 0515

Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(ii)(d), 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013

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Tribunals and Commissions29 Oct 2021

Mrs. Meghna Rajeev Kore & Ors. Vs Shaila Clubs & Resorts Private Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0516

Insolvency and Bankruptcy Code, 2016-Section 2(12), 4(1), 7, 9, 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Companies Act, 1956Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1), 9(1)

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Tribunals and Commissions29 Oct 2021Allowed

M/s Silcotex Silicones Private Limited Vs M/s. Cubatics Undustries Private Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0517

Insolvency and Bankruptcy Code, 2016-Section 9, 13, sub-section (1) of Section 14, sub-section (1) of Section 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5

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Tribunals and Commissions29 Oct 2021Disposed Of

Tata Steel Limited and Ors Vs

National Company Law Tribunal · (2021) 10 NCLT CK 0066

Insolvency and Bankruptcy Code, 2016 — Section 32ACompanies Act, 2013 — Section 13, 55, 230, 230(1), 230(3), 230(4), 230(5), 230(6), 232, 232(3)(i), 232(6)Income Tax Act, 1961 — Section 2(1B)

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Tribunals and Commissions29 Oct 2021Dismissed

Mohite Infraprojects Private Limited Vs Polo Queen Industrial and Fintech Limited

National Company Law Tribunal · (2021) 10 NCLT CK 0065

Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 8(1), 8(2), 9, 9(5)(2)(d)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 5, 6(1)

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Tribunals and Commissions29 Oct 2021Disposed Of

Mr. Udupi Vasudev Ganesh Nayak Vs Registrar of Companies

National Company Law Tribunal · (2021) 10 NCLT CK 0064

Insolvency and Bankruptcy Code, 2016 — Section 60(5), 196

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Tribunals and Commissions28 Oct 2021Allowed

Mr. Ajay S. Jain

National Company Law Tribunal · (2021) 10 NCLT CK 0518

Insolvency and Bankruptcy Code, 2016-Sections 7, 9, 10, 12AIRCP (Insolvency Resolution Process for Corporate persons) Regulations, 2016-Regulation 30A

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Tribunals and Commissions28 Oct 2021

R A Mount Pte Ltd Vs Madeshwar Realty Pvt Ltd

National Company Law Tribunal · (2021) 10 NCLT CK 0519

IBC, 2016-Section 7, Rule 4, 60(5)(c)NCLT Rules 2016-Rule 11

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