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Judgment
5 paragraphs · 79 words
ORDER
The Petitioner is represented by the Learned Counsel who appears on behalf of M/s. A.K. Mylsamy & Associates and the Respondent is represented by Mr. Ramakrishnan, Advocate through video conferencing platform.
Both the parties represent that a memo for withdrawal has been filed in the Registry since the matter has been settled out of the Court. The Memo is taken on record.
IBA/659/2020 stands dismissed as withdrawn.
In view of the order passed in IBA/659/2020, IA/1271/IB/2020 stands closed.