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National Company Law Tribunal judgments

20,341 judgments · page 714 of 1,018

Tribunals and Commissions01 Nov 2021

Sagu India Holding Limited Vs Sri Ganesh Sponge Iron Pvt. Ltd

National Company Law Tribunal · (2021) 11 NCLT CK 0380

Insolvency and Bankruptcy Code, 2016-Sections 7, 13, 14, 25(2)(h), 29A, 30, 30(1), 30(2), 30(4), 30(6), 31, 31(4), 32A, 43, 45, 50, 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 6(1), 35A, 37, 38, 38(1), 38(1A), 38(2), 39, 39(4)Companies Act, 2013
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Tribunals and Commissions01 Nov 2021Allowed

V.S. Enterprises & Ors. Vs M/s. P.S.T.S. Logistics Pvt. Ltd.

National Company Law Tribunal · (2021) 11 NCLT CK 0381

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)(a), 14(1), 14(2), 14(2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, Form 2Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions01 Nov 2021Allowed

M/s. Premier Global Logistics Limited Vs GPR Resources Private Limited

National Company Law Tribunal · (2021) 11 NCLT CK 0384

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 10A, 4, 9(5), 15, 17, 18, 14(1), 14(2), 14(2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions01 Nov 2021

Dena Bank Vs Kanak Pulp And Paper Mill Private Limited

National Company Law Tribunal · (2021) 11 NCLT CK 0387

Insolvency and Bankruptcy Code, 2016-Section 30(6), 30(1), 30(4), 30(2)(b), 31(1), 31(4), 29A, 43, 66, 53, 14, 30 and 31Insolvency and Bankruptcy Board of India (Insolvency Resolution Process of Corporate Persons) Regulations, 2016-Regulation 39(4), 27, 38(1), 38(1B), 38(2), 39(2), 36B(4A), 38 and 39Income Tax Act, 1961-Section 79 read with Section 2(18), 56, 50 CA
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Tribunals and Commissions01 Nov 2021Allowed

Saurabh Kumar Tikmani Vs

National Company Law Tribunal · (2021) 11 NCLT CK 0026

Insolvency and Bankruptcy Code, 2016 — Section 19(2)National Company Law Tribunal Rules, 2016 — Rule 16(d)
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