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Tribunals and CommissionsDivision Bench(2021) 11 NCLT CK 0388

Glen Industries Private Limited vs Haldiram Bhujiawala Limited

National Company Law Tribunal, Kolkata Bench · Decided on 1 November 2021

HON’BLE JUDGES
Rajasekhar V.K., Member (Judicial) · Balraj Joshi, Member (Technical)
CASE NUMBER
C.P. (IB)/69(KB)2021

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Judgment

3 paragraphs · 55 words

O R D E R

Ld. Authorised Representative for the applicant present. Ld. Counsel for the Corporate Debtor present.

Ld. Authorised Representative appearing for the Operational Creditor submits that the matter has been settled out of court. Recording the submission CP (IB) 69 (KB) 2021 is dismissed as withdrawn. File be consigned to the records.