Tribunals and Commissions09 May 2022Dismissed
Bangalore Airport Terminal Services Pvt. Ltd Vs Go Airlines (India) Ltd
National Company Law Tribunal · (2022) 05 NCLT CK 0021
COURT ARCHIVE
National Company Law Tribunal judgments
20,333 judgments · page 655 of 1,017
Tribunals and Commissions09 May 2022Disposed Of
Fourfox Engineering Private Limited Vs
National Company Law Tribunal · (2022) 05 NCLT CK 0019
Companies Act, 2013 — Section 133, 230, 232
Tribunals and Commissions09 May 2022Disposed Of
JKS Infrastructure Private Limited Vs Vinline Engineering Pvt Ltd
National Company Law Tribunal · (2022) 05 NCLT CK 0018
Companies Act, 2013 — Section 230, 232
Tribunals and Commissions09 May 2022Dismissed
Sharadha Trading Co Vs Nekka Oil & fats Private Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0017
Insolvency and BankruptcyCode, 2016 — Section 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Regulation 13, 14, 41(1)
Tribunals and Commissions09 May 2022Dismissed
Bell Finvest [india] Limited. Vs Duckbill Drugs Private Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0016
Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Regulation 32
Tribunals and Commissions09 May 2022Disposed Of
Ashika Global Securities Private Limited Vs
National Company Law Tribunal · (2022) 05 NCLT CK 0015
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(6), 232, 232(3), 232(3)(i)
Tribunals and Commissions06 May 2022Allowed
Raunak Mercantile And Trading Private Limited Vs Alankrit Mercantile Private Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0782
Insolvency and Bankruptcy Code, 2016-Section 33(2), 34(1), 60(5), 9, 52Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions06 May 2022Allowed
Jai Kishor Gupta, Proprietor Of M/s Lalta Prasad Shaw & Co. Vs Balaji Paper & Newsprint Private Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0542
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(a), 9(3)(b), 9(3)(c), 8, 13, 15, 14, 31, 33, 16(3)(a)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions06 May 2022Disposed Of
Oriental Bank of Commerce Vs Mangal Iron Pvt Ltd
National Company Law Tribunal · (2022) 05 NCLT CK 0543
Insolvency and Bankruptcy Code, 2016-Section 7, 30(6), 31(1), 30(2)(a), 30(2)(c), 30(2)(d), 30(2)(f), 30(2), 29A, 31, 32, 61(3), 14Companies Act, 1956
Tribunals and Commissions06 May 2022Dismissed
M/s Supershine Jewellery Pvt. Ltd. Vs M/s Voylla Fashions Pvt. Ltd.
National Company Law Tribunal · (2022) 05 NCLT CK 0544
IBC, 2016-Section 9
Tribunals and Commissions06 May 2022Dismissed
Vishnuvallabh Infra Private Limited Vs IVRCL Limited & Anr.
National Company Law Tribunal · (2022) 05 NCLT CK 0545
Insolvency and Bankruptcy Code, 2016-Section 29A, 42, 60(5), 60(5)(c)Banking Regulation Act, 1949Companies Act, 2013
Tribunals and Commissions06 May 2022Allowed
M/s. Indiabulls Distribution Services Limited Vs M/s. Vasathi Housing Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0546
Insolvency and Bankruptcy Code, 2016-Section 9, 5(21), 5(20), 5(8), 16(3)(a), 15, 14, 13(2), 17, 18, 19, 20Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 6Arbitration & Conciliation Act, 1996-Section 34
Tribunals and Commissions06 May 2022
Mahalaxmi Brick Field Through Balaram Singh Chauhan Vs Simplex Infrastructures Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0547
IBC-Section 9
Tribunals and Commissions06 May 2022
Edelweiss Asset Reconstruction Company Limited Vs Smaaash Entertainment Private Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0548
Insolvency and Bankruptcy Code, 2016-Section 7, 10A, 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Bankers' Books Evidence Act, 1891
Tribunals and Commissions06 May 2022
Mala Verma Vs Global Energypvt. Ltd.
National Company Law Tribunal · (2022) 05 NCLT CK 0549
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions06 May 2022Allowed
Mr. Rohan Talwar Vs M/s. Metis Eduventures Pvt. Ltd.
National Company Law Tribunal · (2022) 05 NCLT CK 0550
IBC Code, 2016-Section 9IB (Application to Adjudicating Authority) Rules, 2016-Rule 8
Tribunals and Commissions06 May 2022
Raghavendra G. Kundangar & Ors. Vs Shashi Agarwal
National Company Law Tribunal · (2022) 05 NCLT CK 0551
NCLT Rules, 2016-Section 11; Rule 11Insolvency and Bankruptcy Code, 2016-Section 7; Section 5(7); Section 5(8)(f) and (i); Section 60(5)Constitution of India-Article 141; Article 142
Tribunals and Commissions06 May 2022
M/s. Sprint Consys Private Limited Vs Akona Engineering Private Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0552
IBC, 2016-Section 9
Tribunals and Commissions06 May 2022
Shivam Pharmaceuticals Vs B.P. Poddar Hospital And Medical Research Limited
National Company Law Tribunal · (2022) 05 NCLT CK 0553
IBC-Section 9
Tribunals and Commissions06 May 2022
National Engineering Industries Ltd. Vs Windals Auto Pvt. Ltd.
National Company Law Tribunal · (2022) 05 NCLT CK 0554
Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 60 (5)