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Judgment
4 paragraphs · 70 words
O R D E R
1.
Ld. Authorised Representative for the Operational Creditor present. Ld. Counsel for the Corporate Debtor present.
2.
In this CP, principal claim amount of the Operational Creditor is Rs.78,945/-, which is below the earlier threshold limit of Rs.1,00,000/-. This petition is dismissed as not maintainable. The Operational Creditor may, however, avail other legal remedies if available under law.
3.
File be consigned to the records.